High Courts02 Dec 2011Allowed
Bharat R. Shah and others Vs State of Gujarat and others
Gujarat High Court · (2011) 12 GUJ CK 0054
Constitution of India, 1950 — Article 14, 226, 309
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 709 of 1,769
High Courts02 Dec 2011Dismissed
Kamleshkumar Gordhanlal Shah Vs National Board of Examination and 1
Gujarat High Court · (2011) 12 GUJ CK 0053
High Courts02 Dec 2011Allowed
Bhimji Ramji Hirani and 2 Vs Paschim Gujarat Vij Co. Ltd. and 1
Gujarat High Court · (2011) 12 GUJ CK 0045
High Courts02 Dec 2011Allowed
Batulbanu Nisharhusen Kazi Vs Gabharubhai Bhimabhaiahir and 7
Gujarat High Court · (2011) 12 GUJ CK 0044
High Courts02 Dec 2011Allowed
Surat Jilla Dakshin Purva Vibhag Sahakari Khand Udyog Vs State of Gujarat and 4
Gujarat High Court · (2011) 12 GUJ CK 0041
Constitution of India, 1950 — Article 226
High Courts02 Dec 2011Dismissed
Reshamsing Lahorasing Rajpur and 2 Vs Hansaben Rajendrabhai Patel and 3 Hansaben Rajendrabhai Patel and 3 and Reshamsing Lahorasing Rajpur and 2
Gujarat High Court · (2011) 12 GUJ CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2011Allowed
Oil and Natural Gas Corporation Ltd. Vs (Smt.) Jivuba Chauhan and Another
Gujarat High Court · (2012) 1 GLH 800 : (2012) 2 GLR 1019
Constitution of India, 1950 — Article 137Land Acquisition Act, 1980 — Section 1, 2, 3(3), 35, 35(2)Patents Act, 1970 — Section 71
High Courts02 Dec 2011
Bina K Baxi and Others Vs Municipal Commissioner and Others
Gujarat High Court · (2011) 12 GUJ CK 0011
Bombay Provincial Municipal Corporations Act, 1949 — Section 140, 406Bombay Provincial Municipal Corporations Rules, 1949 — Rule 15(1), 15(2)Constitution of India, 1950 — Article 14, 226
High Courts02 Dec 2011
Pravinchandra N Solanki and Others Vs State of Gujarat
Gujarat High Court · (2011) 12 GUJ CK 0009
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 482Penal Code, 1860 (IPC) — Section 439
High Courts02 Dec 2011Allowed
United India Insurance Company Ltd. Vs Kanubhai Monorbhai Bariya and 2
Gujarat High Court · (2011) 12 GUJ CK 0008
High Courts02 Dec 2011Allowed
The New India Assurance Co. Ltd Vs Amarbhai Tejabhai Dafda and 2
Gujarat High Court · (2011) 12 GUJ CK 0001
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Dec 2011Allowed
New India Assurance Co. Ltd. Vs Dahyabhai Lallubhai Padhiar and Others
Gujarat High Court · (2012) 133 FLR 42
Workmens Compensation Act, 1923 — Section 3(1)
High Courts01 Dec 2011Dismissed
Bhanuvijaysingh M Vaghela Deceased through Legal Heir Vs Income Tax Officer
Gujarat High Court · (2012) 246 CTR 274 : (2013) 353 ITR 146
Income Tax Act, 1961 — Section 131, 132, 132(4), 260A, 69
High Courts01 Dec 2011Dismissed
Dilipbhai D Trevedi Vs Union of India and Others
Gujarat High Court · (2011) 12 GUJ CK 0058
High Courts01 Dec 2011Dismissed
State of Gujarat and 2 Vs Jamnaben R Tavar and 1
Gujarat High Court · (2011) 12 GUJ CK 0056
High Courts01 Dec 2011Allowed
Deep Offset Vs District Panchayat, Patan
Gujarat High Court · (2011) 12 GUJ CK 0055
High Courts01 Dec 2011Allowed
Jashiben Bharatbhai Salat Vs State of Gujarat
Gujarat High Court · (2011) 12 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts01 Dec 2011Dismissed
New India Assurance Co. Ltd. Vs Rasulbhai Hajibhai Ghori and 2
Gujarat High Court · (2011) 12 GUJ CK 0042
Motor Vehicles Act, 1988 — Section 4(A)
High Courts01 Dec 2011
Commissioner of Central Excise and Customs Vs Suzlon Ceramic
Gujarat High Court · (2012) 282 ELT 338
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 32F, 32F(7), 4
High Courts01 Dec 2011
Bhavya Apparels Pvt. Ltd. Vs Union of India
Gujarat High Court · (2012) 280 ELT 27 : (2013) 29 STR 321
Customs Act, 1962 — Section 129E