High Courts01 Dec 2011
Protection and Security Services Vs Union of India
Gujarat High Court · (2012) 276 ELT 177 : (2013) 29 STR 211 : (2013) 58 VST 431
Central Excises and Salt Act, 1944 — Section 35F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 710 of 1,769
High Courts30 Nov 2011Allowed
Trustees of Aruna Rohit Family Trust and 3 and 3 Vs Mahesh V. Panchal
Gujarat High Court · (2011) 11 GUJ CK 0090
High Courts30 Nov 2011Allowed
Pravinkumar Bhogilal Shah Vs ITO and Another
Gujarat High Court · (2011) 11 GUJ CK 0069
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 153A
High Courts29 Nov 2011
Vinayak Construction Vs Income Tax Officer Ward 9(1) or His Successor To Office and 1
Gujarat High Court · (2011) 11 GUJ CK 0008
Income Tax Act, 1961 — Section 143(3), 147, 148, 80IB(10)
High Courts28 Nov 2011
Aquafil Polymers Co. Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2011) 11 GUJ CK 0091
Income Tax Act, 1961 — Section 143(3), 147, 148, 80IA, 80IA(10)
High Courts28 Nov 2011
N.J. Devani Builders Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2011) 11 GUJ CK 0007
High Courts28 Nov 2011Dismissed
Gujarat Urja Vikas Nigam Ltd. (G.E.B) and 1 Vs Gayatriben J. Dave
Gujarat High Court · (2011) 11 GUJ CK 0006
High Courts25 Nov 2011
Pradip Overseas Pvt. Ltd. Vs ESS BEE Fabrics Pvt. Ltd. and Others
Gujarat High Court · (2012) 3 GLH 775
Contract Act, 1872 — Section 211, 212, 215, 220, 222Specific Relief Act, 1963 — Section 34State Financial Corporations Act, 1951 — Section 29, 29(1), 29(4), 31
High Courts25 Nov 2011Dismissed
Dr. Alka Vs State of Gujarat and Others
Gujarat High Court · (2011) 11 GUJ CK 0059
Constitution of India, 1950 — Article 226Saurashtra University Act, 1965 — Section 2(13), 23, 24, 25
High Courts25 Nov 2011Dismissed
State of Gujarat and 3 Vs Navdurga Infrastructure
Gujarat High Court · (2011) 11 GUJ CK 0058
High Courts25 Nov 2011Allowed
Gujarat Energy Transmission Corp. Ltd. Vs Arvindbhai Ranchhodbhai Patel
Gujarat High Court · (2012) ELR 385
Telegraph Act, 1885 — Section 16(4)
High Courts25 Nov 2011
Swami Shivramdasji Guru Ramsarandasji Vs Vasantiben Dahyabhai Modi
Gujarat High Court · (2012) 1 GLH 755
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4A, 100ACompanies Act, 1956 — Section 100A, 104, 107, 108, 10F
High Courts25 Nov 2011Dismissed
State of Gujarat and 1 Vs Bhikhaji Keshraji Thakor and 5
Gujarat High Court · (2011) 11 GUJ CK 0031
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(G), 32(O)
High Courts24 Nov 2011Allowed
Shrenikbhai K Sheth Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0089
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts24 Nov 2011
Inarco Limited Vs Harishbhai Arvindbhai Andhariya
Gujarat High Court · (2011) 11 GUJ CK 0088
Constitution of India, 1950 — Article 226, 227
High Courts24 Nov 2011
State of Gujarat Vs H.E. The Governor of Gujarat and Others
Gujarat High Court · (2011) 11 GUJ CK 0087
Civil Procedure Code, 1908 (CPC) — Section 98, 98(1), 98(2), 98(3)Constitution of India, 1950 — Article 226, 227, 228Gujarat High Court Rules, 1993 — Rule 186
High Courts24 Nov 2011Dismissed
Anil Haribhai Desai Vs Kanubhai Muljibhai Shah and 1
Gujarat High Court · (2011) 11 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Nov 2011Allowed
Manjulaben and Others Vs Huseinmiya Hydermiya and Others
Gujarat High Court · (2011) 11 GUJ CK 0060
High Courts24 Nov 2011Dismissed
Commissioner of C. Ex., Cus. and S.T., Vapi Vs Charak Pharma P. Ltd.
Gujarat High Court · (2012) 278 ELT 319
High Courts24 Nov 2011Allowed
Savitaben Babubhai Patel and 3 Vs Gulamhusen Ahmedbhai and 2
Gujarat High Court · (2011) 11 GUJ CK 0030