Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997 — Rule 5, 6, 6, 6(3), 6(4)Gujarat Panchayat Services Discipline and Appeals Regulations, 1997 — Regulation 6

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High Courts18 Nov 2011Dismissed

Sannimatai Georgematai Christian Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0081

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts18 Nov 2011

Commissioner of Central Excise and Customs Vs Afzal Fazal Dalal

Gujarat High Court · (2013) 20 GSTR 284

Central Excises and Salt Act, 1944 — Section 14Customs Act, 1962 — Section 112(b), 124

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High Courts18 Nov 2011Dismissed

Dayabhai Ghusabhai Patel Vs Shamji Surabhai Koli and Others

Gujarat High Court · (2012) 3 TAC 873

Motor Vehicles Act, 1939 — Section 110(A), 110(A)

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High Courts18 Nov 2011Dismissed

Dilubhai Mansinh Jethwa Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 20(2), 7

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High Courts17 Nov 2011Dismissed

M D Vaghela Vs Gujarat State Handicrafts Development Corporation Ltd

Gujarat High Court · (2011) 11 GUJ CK 0079

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High Courts17 Nov 2011Allowed

Jayendrasinh Bhupatsinh Diama Vs State of Gujarat and Others

Gujarat High Court · AIR 2012 Guj 124 : (2012) 1 GLR 124

Constitution of India, 1950 — Article 141, 226

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High Courts17 Nov 2011Dismissed

Sunandaben Vs State of Gujarat

Gujarat High Court · (2011) 11 GUJ CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(2), 7

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High Courts17 Nov 2011Dismissed

Darshnaben Gopalbhai Patel and 1 Vs State of Gujarat and 3

Gujarat High Court · (2011) 11 GUJ CK 0004

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High Courts16 Nov 2011Allowed

Additional Special Land Acq. Officer and 1 Vs Rajliben Magan Badhar (Since Deceased) and 10

Gujarat High Court · (2011) 11 GUJ CK 0080

Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28

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High Courts16 Nov 2011

Maha Shakti Coke and another Vs State of Gujarat and others

Gujarat High Court · (2012) 55 VST 382

Gujarat Sales Tax Act, 1969 — Section 49(2)

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High Courts16 Nov 2011Allowed

Chhaganbhai Chhikabhai Bhangi and 2 Vs State of Gujarat and 1

Gujarat High Court · (2011) 11 GUJ CK 0003

Penal Code, 1860 (IPC) — Section 114, 307, 323, 324

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High Courts15 Nov 2011

Prakashbhai Sumanbhai and 6 Vs Municipal Commissioner and 2

Gujarat High Court · (2011) 11 GUJ CK 0076

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High Courts15 Nov 2011Allowed

Yashwantrai Joshi Vs State of Gujarat and Others

Gujarat High Court · (2012) 1 GLH 820

Agricultural Produce Market Committee Act, 1963 — Section 28, 48, 49Constitution of India, 1950 — Article 226

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High Courts15 Nov 2011

Amar Processors Vs Commissioner of Central Excise

Gujarat High Court · (2011) 11 GUJ CK 0053

Central Excises and Salt Act, 1944 — Section 35G, 3A

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High Courts15 Nov 2011Allowed

Bavaji Mohanbhai Karsanbharti Vs Malia Hatina Gram Panchayat and 1

Gujarat High Court · (2011) 11 GUJ CK 0049

Constitution of India, 1950 — Article 227

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High Courts15 Nov 2011Allowed

Khanodar (Old) Milk Producers Cooperative Society Ltd. and Others Vs State of Gujarat and Others

Gujarat High Court · (2012) 1 GLH 245

Bombay Provincial Municipal Corporations Act, 1949 — Section 452A(1), 456(1), 5, 6, 7Constitution of India, 1950 — Article 14, 170, 330, 331, 332Gujarat Panchayats Act, 1961 — Section 20(1), 20(2), 20(3), 20(4)

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