High Courts15 Nov 2011Dismissed
Khimabhai H. Maru Vs Santaben Naranbhai and Others
Gujarat High Court · (2011) 11 GUJ CK 0034
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 713 of 1,769
High Courts15 Nov 2011Dismissed
Galpha Laboratories Ltd. Vs Ramanbhai Patel
Gujarat High Court · (2011) 11 GUJ CK 0017
Constitution of India, 1950 — Article 226, 227
High Courts15 Nov 2011Dismissed
Shivmuni Ram Vs Central Industrial Security Force and 2
Gujarat High Court · (2011) 11 GUJ CK 0016
Central Services (Pension) Rules, 1972 — Rule 48Fundamental Rules — Rule 56, 56J
High Courts14 Nov 2011Dismissed
Machine Product Tradelink Pvt. Ltd. and Another Vs Utpal Bhupendra Raiji and Another
Gujarat High Court · (2012) 1 GLH 218
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts14 Nov 2011Dismissed
Farooqbhai Faridbhai Chhipa Vs State of Gujarat
Gujarat High Court · (2011) 11 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 354, 376
High Courts14 Nov 2011Allowed
Jethabhai Virsangbhai Patel and Another Vs State of Gujarat
Gujarat High Court · (2012) 3 Crimes 575
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307
High Courts14 Nov 2011Dismissed
Pareshkumar M. Parmar Vs State of Gujarat and 2
Gujarat High Court · (2011) 11 GUJ CK 0015
High Courts11 Nov 2011Dismissed
Union of India Vs Minor Mohmad Amin Through His Guardian Gulam Mustufa Gulamal
Gujarat High Court · (2011) 11 GUJ CK 0077
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Nov 2011Dismissed
Gujarat Mineral Development Corporation Ltd. Vs A.G. Trivedi
Gujarat High Court · (2011) 11 GUJ CK 0074
Constitution of India, 1950 — Article 14, 16
High Courts11 Nov 2011
Mohanbhai Madhabhai Patel and 4 Vs Kanubhai Shyambhai Patel
Gujarat High Court · (2011) 11 GUJ CK 0038
Constitution of India, 1950 — Article 227
High Courts11 Nov 2011Allowed
Harshadkumar Induprasad Chaturvedi Vs gujarat agro industries corp. Ltd.
Gujarat High Court · (2011) 11 GUJ CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 2011
Jigar Vinodbhai Patel and 3 Vs State of Gujarat and 1
Gujarat High Court · (2011) 11 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 420, 498A, 504
High Courts10 Nov 2011Dismissed
Patel Shankarbhai Virabhai and Others Vs Patel Narayanbhai Ambalal and Others
Gujarat High Court · (2011) 11 GUJ CK 0075
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 6
High Courts10 Nov 2011
Jetunbibi Husenbhai Malek Vs Sarat Gram Panchayat and Others
Gujarat High Court · (2011) 11 GUJ CK 0050
Constitution of India, 1950 — Article 227
High Courts10 Nov 2011Dismissed
H.M. Patel Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 495
Constitution of India, 1950 — Article 14, 21, 226Insurance Act, 1938 — Section 2(11)
High Courts10 Nov 2011Dismissed
Ishwar Chand Tawani Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0020
High Courts10 Nov 2011Allowed
Sunitaben Vs Sunilbhai Bhikhubhai Parmar
Gujarat High Court · (2011) 11 GUJ CK 0019
High Courts09 Nov 2011Dismissed
Union of India and Others Vs S. U. Ramnani C/o P. H. Pathak
Gujarat High Court · (2011) 11 GUJ CK 0078
High Courts09 Nov 2011Dismissed
Sanjaybhai Jagdishbhai Modi Vs Dena Bank and 3
Gujarat High Court · (2011) 11 GUJ CK 0052
Constitution of India, 1950 — Article 227Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 14, 17(l), 21, 21(1)
High Courts09 Nov 2011Dismissed
Pinakin Ajitray Jani Vs Union of India and Others
Gujarat High Court · (2011) 11 GUJ CK 0051