High Courts15 Dec 2011Disposed Off
Indian Oil Corporation Ltd. (No. 2) Vs Union of India and Others
Gujarat High Court · (2013) 21 GSTR 208
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 708 of 1,769
High Courts15 Dec 2011Dismissed
Manager, Neptune Spin Fab. Pvt. Ltd. Vs Appellate Authority, Office of Dy. Commissioner of Labour and Others
Gujarat High Court · (2012) 132 FLR 998
High Courts15 Dec 2011Dismissed
Indian Oil Corporation Ltd. (No. 1) Vs Union of India and Others
Gujarat High Court · (2013) 21 GSTR 200
Central Excises and Salt Act, 1944 — Section 11B, 12A, 5AConstitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 27
High Courts15 Dec 2011
Indian Oil Corporation Ltd. Vs Union of India
Gujarat High Court · (2013) 21 GSTR 213
Central Excises and Salt Act, 1944 — Section 11B
High Courts14 Dec 2011Allowed
Cadila Healthcare Ltd Vs Asst. Commissioner of Income- Tax(OSD) and 1
Gujarat High Court · (2011) 12 GUJ CK 0061
Income Tax Act, 1961 — Section 115JB, 143(3), 147, 195, 40
High Courts13 Dec 2011
Gujarat State Road Transport Corporation Vs Nandaben
Gujarat High Court · (2012) 133 FLR 292
High Courts13 Dec 2011Allowed
Burhankhan Khalidkhan Pathan Vs Sales Tax Officer (II) and Others
Gujarat High Court · (2012) 53 VST 163
Gujarat Sales Tax Act, 1969 — Section 41, 41(4), 47, 65Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts13 Dec 2011
The Commissioner of Income Tax-I Vs Radhe Developers
Gujarat High Court · (2012) 249 CTR 393 : (2012) 341 ITR 403 : (2012) 204 TAXMAN 543
Income Tax Act, 1961 — Section 2(47), 22, 32, 80IA(4F), 80IB(1)Sales of Goods Act, 1930 — Section 4(1), 5(1)Transfer of Property Act, 1882 — Section 53A
High Courts09 Dec 2011Allowed
Manubhai Prabhudas Patel and Others Vs Jayantilal Vadilal Shah and Others
Gujarat High Court · (2012) 1 GLH 565
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 201, 202, 204
High Courts09 Dec 2011Allowed
Maheshkumar Rasiklal Parikh and Others Vs Virchandbhai Vaktabhai Prajapati and Others
Gujarat High Court · (2011) 12 GUJ CK 0052
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 163A
High Courts09 Dec 2011Dismissed
Kumari Bilkishben Vs Huned Saifuddin and Others
Gujarat High Court · (2012) 1 GLH 306
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 54Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 28, 28(1)
High Courts08 Dec 2011
Vibhaniya Seva Sahakari Mandali Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 575 : (2012) 2 GLR 1053
Constitution of India, 1950 — Article 226, 329Gujarat Agricultural Produce Markets Act, 1963 — Section 10, 10(1), 10(2), 11, 11(1)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 10(B), 28, 5, 6, 7
High Courts08 Dec 2011Allowed
Manibhadra Fine Trade Services Vs Chief Commissioner of Central Excise and Others
Gujarat High Court · (2011) 12 GUJ CK 0051
Central Excises and Salt Act, 1944 — Section 11
High Courts08 Dec 2011Dismissed
New India Assurance Company Limited Vs Dilbahadur Lalbahadu Thapa and Another
Gujarat High Court · (2011) 12 GUJ CK 0050
High Courts08 Dec 2011Dismissed
State of Gujarat Vs Nirubha Vajubha Sarvaiya and Others
Gujarat High Court · (2011) 12 GUJ CK 0049
High Courts07 Dec 2011Dismissed
M H Trivedi Insurance Inspector Vs Gokalbhai Arjanbhai Patel and Others
Gujarat High Court · (2011) 12 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 378Employees State Insurance (General) Regulations, 1950 — Regulation 29, 31Employees State Insurance Act, 1948 — Section 39, 40, 85(1)
High Courts07 Dec 2011Disposed Off
Krishnamurarilal Agarwal (HUF) Vs Income Tax Settlement Commission and Another
Gujarat High Court · (2012) 1 GLH 724
Income Tax Act, 1961 — Section 143(1), 143(3), 144, 147, 154
High Courts05 Dec 2011Dismissed
Durlabhji Naranbhai Mistry Vs Nayakpura Wooden Articles Mfg. Co.
Gujarat High Court · (2012) 135 FLR 326
Industrial Disputes Act, 1947 — Section 25B(2)(a)
High Courts05 Dec 2011Dismissed
Commissioner of Income Tax Vs Raghuvir Synthetics Ltd.
Gujarat High Court · (2013) 354 ITR 222
High Courts02 Dec 2011Dismissed
State of Gujarat and 1 Vs Associated Business Corpn. and 1
Gujarat High Court · (2011) 12 GUJ CK 0060
Arbitration Act, 1940 — Section 11, 2, 20, 5