High Courts27 Dec 2011Dismissed
State of Gujarat Vs Ramabhai Rupabhai Khant
Gujarat High Court · (2012) 2 GLR 1547
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 323, 376, 506(2)
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Gujarat High Court judgments
35,376 judgments · page 707 of 1,769
High Courts26 Dec 2011
Kalubhai Alsibhai Karangia Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 GLH 592
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489A, 489C, 489D
High Courts26 Dec 2011
National Insurance Co. Ltd. Vs Jilubhai Sidabhai Koli and Six Others
Gujarat High Court · (2012) 2 TAC 909
Motor Vehicles Act, 1988 — Section 95, 95(2)(b)
High Courts23 Dec 2011Allowed
Jagjitsingh Aurora and Others Vs Union of India
Gujarat High Court · (2012) 1 GLH 362
Constitution of India, 1950 — Article 12, 21, 226
High Courts23 Dec 2011Allowed
Vijaykumar Babulal Modi Vs State of Gujarat (Deleted) and Gujarat State Road Transport
Gujarat High Court · (2013) 2 ACC 486 : (2013) ACJ 696
Motor Vehicles Act, 1988 — Section 166, 168, 169Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts23 Dec 2011
Texel Industries Ltd. Vs Collector
Gujarat High Court · (2011) 12 GUJ CK 0013
Central Excises and Salt Act, 1944 — Section 5A
High Courts22 Dec 2011Allowed
State of Gujarat and Another Vs Kalidas Bhikhabhai Dudhrejiya and Another
Gujarat High Court · (2012) 133 FLR 297
Constitution of India, 1950 — Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 — Section 2(j), 25B, 25F, 25F(a), 25F(b)
High Courts22 Dec 2011Allowed
Vishnu Pulse Mills Vs Sachdeva and Sons
Gujarat High Court · (2012) 50 PTC 409
Civil Procedure Code, 1908 (CPC) — Section 10Trade Marks Act, 1999 — Section 11, 18, 18(1), 18(4)
High Courts22 Dec 2011Dismissed
Heena Tours and Travels Vs Hiten Shah and 2
Gujarat High Court · (2011) 12 GUJ CK 0006
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11, 11(2), 13, 17, 17A
High Courts22 Dec 2011Allowed
Shree Sakra Vividh Karyakari Seva Sahakari Mandali Ltd. Vs State of Gujarat and 2
Gujarat High Court · (2011) 12 GUJ CK 0005
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 107
High Courts21 Dec 2011Dismissed
Kanaiyalal Nagardas Rami Vs Rajubhai Vanmali Dhandhukiya and 10
Gujarat High Court · (2011) 12 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 209, 397, 401Penal Code, 1860 (IPC) — Section 107, 114, 306
High Courts21 Dec 2011Dismissed
The State of Gujarat Vs Narayan Hariram Meghani and Another
Gujarat High Court · (2011) 12 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(2), 397, 401Prevention of Food Adulteration Act, 1954 — Section 2, 7
High Courts20 Dec 2011
Vipul R. Shah Rupali Medical and Provision and 13 Vs Director General Office of The director General Competiton and 1
Gujarat High Court · (2011) 12 GUJ CK 0026
Competition Act, 2002 — Section 36(2), 41(2), 66Constitution of India, 1950 — Article 21, 226
High Courts20 Dec 2011Allowed
New India Assurance Co. Ltd. and Others Vs Chhaganlal Chhogaji Purohit and Others
Gujarat High Court · (2011) 12 GUJ CK 0004
Motor Vehicles Act, 1939 — Section 173
High Courts19 Dec 2011Allowed
Baldevbhai Atmaram Limbachiya Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLR 987
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts19 Dec 2011
Kamlesh Krashnakant Modi and 1 Vs State of Gujarat and 1
Gujarat High Court · (2011) 12 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts19 Dec 2011Allowed
Ahmedabad Municipal Corpn. Vs Kathleen E Rubens
Gujarat High Court · (2011) 12 GUJ CK 0023
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
High Courts19 Dec 2011Allowed
Kachchh District Panchayat Vs Prakash C. Thakkar
Gujarat High Court · (2011) 12 GUJ CK 0022
High Courts19 Dec 2011Allowed
Govindbhai Somnathbhai Suthar Proprietor of GSP Industrial Vs Uttar Gujarat VIJ Co Ltd.
Gujarat High Court · (2011) 12 GUJ CK 0003
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49Electricity Act, 2003 — Section 24
High Courts16 Dec 2011
Nathabhai Devabhai Zala and Another Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 789 : (2012) 2 GLR 929
Constitution of India, 1950 — Article 15(4), 16(4), 243, 243B, 243DGujarat Panchayats (Amendment) Act, 1993 — Section 243D, 4, 5, 9(4), 9(5)Gujarat Village Panchayats Election (Manner of Allotment of Served Seats by Rotation) Rules, 1994 — Rule 11, 4(1)