High Courts08 Feb 2012Dismissed
Virabhai Lakhmanbhai Pithiya Prop. M/s. Yadav Industries Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0083
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 6
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 702 of 1,769
High Courts08 Feb 2012Allowed
Chetankumar Amratlal Naik Vs Geetaben Kantilal Naik
Gujarat High Court · AIR 2012 Guj 68
High Courts08 Feb 2012
Rupal Textile and Partners of Partnership Firm Madhubhai G. and Another Vs Partners of Partnership Firm M/s. Rupal Textile Mahendra H. and Another
Gujarat High Court · (2012) 2 GLH 86
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8, 8(2)
High Courts08 Feb 2012
New India Assurance Co. Ltd. Vs Rohitsinh Parbatsinh Chawda (Minor) and 2
Gujarat High Court · (2012) 02 GUJ CK 0020
Motor Vehicles Act, 1988 — Section 140
High Courts07 Feb 2012Allowed
Meghubhai Hira Rabari and 3 Vs Premji Manji Patel and 2
Gujarat High Court · (2012) 02 GUJ CK 0085
High Courts07 Feb 2012Dismissed
Amit Chandbhan Sigla Vs Rehman Mohammad Ishahak Shaikh and Another
Gujarat High Court · (2013) 1 BC 398
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts06 Feb 2012Allowed
Executive Engineer and 1 Vs Ushaben Sureshchandra Shah and 6
Gujarat High Court · (2012) 02 GUJ CK 0105
High Courts06 Feb 2012Allowed
Bachubhai Rimbhai Makwana Vs State of Gujarat and Another
Gujarat High Court · AIR 2012 Guj 170 : (2012) 2 GLR 981
Constitution of India, 1950 — Article 226
High Courts03 Feb 2012Allowed
Central Gujarat Electricity Co. Ltd. Vs Patel Prakashbhai Bhagwandas
Gujarat High Court · AIR 2012 Guj 67
High Courts03 Feb 2012
Indusind Bank Ltd. Vs Official Liquidator of Rahil Investment and Finance Ltd.
Gujarat High Court · (2013) 2 BC 252
Civil Procedure Code, 1908 (CPC) — Section 60Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(20), 19(22), 25, 26
High Courts02 Feb 2012
CIT Vs J.K. Paper Ltd.
Gujarat High Court · (2012) 02 GUJ CK 0138
Income Tax Act, 1961 — Section 10, 11, 115JA, 115JB, 12
High Courts02 Feb 2012
Commissioner of Central Excise Vs Prem Fabricators
Gujarat High Court · (2013) 287 ELT 282 : (2013) 19 GSTR 572
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 11AC
High Courts02 Feb 2012
Ramanbhai Zanzarbhai Ghanghar Vs State of Gujarat
Gujarat High Court · (2012) 1 GLH 586
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 195(1), 200, 202, 203Penal Code, 1860 (IPC) — Section 114, 34, 465, 467, 468
High Courts02 Feb 2012Dismissed
National Insurance Co. Ltd. Vs Hematbhai S. Solanki (Deceased) by L.Rs. and Others
Gujarat High Court · (2012) ACJ 2501
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts01 Feb 2012Allowed
Payal Mihirbhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0100
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7
High Courts01 Feb 2012Allowed
Bachubhai Khimjibhai Damor Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 114, 306, 307, 323, 326
High Courts01 Feb 2012Allowed
Oriental Insurance Co Ltd and 1 Vs Mahamadbhai Salambhai Arab
Gujarat High Court · (2012) 02 GUJ CK 0062
High Courts01 Feb 2012Dismissed
Ramzanbhai Usmanbhai Shekh Vs The State of Gujarat and 6
Gujarat High Court · (2012) 02 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts01 Feb 2012Dismissed
State of Gujarat Vs Husainbhai Salfubhai Malek and Others
Gujarat High Court · (2012) 02 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts01 Feb 2012
Vishnubhai Hargovandas Patel Vs Baldevbhai Ramjibhai Patel
Gujarat High Court · (2012) 3 Crimes 652
Criminal Procedure Code, 1973 (CrPC) — Section 263, 264, 313, 326, 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138