COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 703 of 1,769

High Courts01 Feb 2012Allowed

Bharatbhai Okhaji Padhier Vs Jyotsanaban Purshottamdas Patel and 1

Gujarat High Court · (2012) 02 GUJ CK 0021

Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 243, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts01 Feb 2012Dismissed

Laxminarayan Salt Works Vs District Collector and Others

Gujarat High Court · (2012) 02 GUJ CK 0016

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 197Gujarat Land Revenue Code, 1879 — Section 211

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High Courts01 Feb 2012Dismissed

CIT Vs Innovative Industries

Gujarat High Court · (2012) 207 TAXMAN 189

Income Tax Act, 1961 — Section 80IB, 80IB(3)

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High Courts31 Jan 2012

Prafulchandra Baldevprasad Dave Vs Gujarat Fisheries Co-op. Association Ltd. and Others

Gujarat High Court · (2012) 3 LLJ 731 : (2012) LLR 578

Payment of Gratuity Act, 1972 — Section 3, 4, 4(1), 4(2), 7

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High Courts31 Jan 2012Allowed

Variyamsingh Kartarsingh Bhatia and Others Vs (The) State of Gujarat

Gujarat High Court · (2012) 1 GLH 511

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 437Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149

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High Courts31 Jan 2012Dismissed

CIT Vs Gujarat Ports Infrastructure and Development Co. Ltd.

Gujarat High Court · (2012) 206 TAXMAN 35

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High Courts30 Jan 2012Allowed

Manav and Another Vs State of Gujrat and Another

Gujarat High Court · (2012) 1 DMC 591

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BProtection of Women From Domestic Violence Act, 2005 — Section 18, 19, 21, 22

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High Courts30 Jan 2012Dismissed

Shantaben Vs Hasmukhbhai Bhailalbhai Patel

Gujarat High Court · AIR 2013 Guj 193

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 3Transfer of Property Act, 1882 — Section 53A

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High Courts30 Jan 2012Allowed

Sandeep Dashratbhai Prajapati thro His Father Dashrathbhai Vs State of Gujarat and Others

Gujarat High Court · (2012) 01 GUJ CK 0049

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High Courts30 Jan 2012Allowed

Shobhanaben Kharwa Vs District Magistrate and Others

Gujarat High Court · (2012) 01 GUJ CK 0033

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High Courts30 Jan 2012Dismissed

Shamshad Pathan Convener Vs State of Gujarat and Others

Gujarat High Court · (2012) 2 GLR 1364

Constitution of India, 1950 — Article 19(1), 32

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High Courts30 Jan 2012Dismissed

Avakhal Vividh Karyakari Seva Sahakari Mandali Ltd. Vs Patel Hiralal Amarbhai and 1

Gujarat High Court · (2012) 01 GUJ CK 0020

Bombay Land Revenue Code, 1879 — Section 135DConstitution of India, 1950 — Article 227

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High Courts27 Jan 2012Dismissed

Salasar Dyeing and Printing Mills (P) Ltd. Vs C.C.E. and C.

Gujarat High Court · (2013) 290 ELT 322 : (2013) 22 GSTR 64

Central Excises and Salt Act, 1944 — Section 11A

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High Courts27 Jan 2012Dismissed

Toyota Construction Pvt. Ltd. Vs Union of India

Gujarat High Court · (2013) 21 GSTR 639 : (2013) 30 STR 141 : (2013) 63 VST 341

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High Courts24 Jan 2012Dismissed

Jagdishbhai G. Shah Vs Santokben and Others

Gujarat High Court · (2012) ACJ 2077 : (2012) 2 GLR 992

Employees State Insurance Act, 1948 — Section 58

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High Courts23 Jan 2012Dismissed

Dinesh Babulal Thakkar Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2012) 249 CTR 568 : (2012) 341 ITR 632

Income Tax Act, 1961 — Section 131(1A), 132A, 143(2), 153A, 2(47)

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High Courts23 Jan 2012Dismissed

Patel Amrutbhai Narayandas Vs State of Gujarat

Gujarat High Court · (2012) 2 BC 183

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts23 Jan 2012

Loyal Chemicals Pvt. Ltd. Vs Bank of India

Gujarat High Court · (2012) 2 BC 226

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3), 13(3A), 13(4)Transfer of Property Act, 1882 — Section 69, 69A

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High Courts20 Jan 2012Dismissed

Shantikumar Ratilal Vs Mahendra Kaur and Others

Gujarat High Court · (2013) 53 PTC 516

Constitution of India, 1950 — Article 226, 227Trade and Merchandise Marks Act, 1958 — Section 109, 11, 20, 21, 21(1)Trade Marks Act, 1999 — Section 30, 34

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High Courts20 Jan 2012Dismissed

C.C.E. and C, Vadodara-II Vs Gujarat Narmada Fertilizers Co. Ltd.

Gujarat High Court · (2012) 285 ELT 336

Central Excises and Salt Act, 1944 — Section 11A, 11A(2B), 11AC

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