High Courts20 Jan 2012Allowed
Desai Payalben Lakhadhirbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 01 GUJ CK 0045
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 704 of 1,769
High Courts20 Jan 2012
Suo Motu Vs Nandlal Thakkar, Advocate
Gujarat High Court · (2013) CriLJ 3391 : (2012) 3 GLH 647
Bar Council of India Rules, 1975 — Rule 2, 9Constitution of India, 1950 — Article 215Contempt of Courts (Gujarat High Court) Rules, 1984 — Rule 1, 11, 12, 13, 4
High Courts20 Jan 2012Allowed
Mahendrasinh Dilavarsinh Raj and 1 Vs Union of India and Others
Gujarat High Court · AIR 2012 Guj 80 : (2012) 1 GLH 859 : (2012) 1 GLR 751
Constitution of India, 1950 — Article 14, 226Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(1), 10(2), 10(3)(iii), 10(5)Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Rules, 1963 — Rule 3, 4, 4(3), 4A, 4A(2)
High Courts20 Jan 2012Dismissed
Anilbhai C. Naynani Vs State of Gujarat and Another
Gujarat High Court · (2012) 1 BC 633
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts20 Jan 2012Allowed
Shree Yogkshem Foundation for Human Dignity Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 GLH 321
Administrative Tribunals Act, 1985 — Section 14, 15, 19, 19(1), 3Constitution of India, 1950 — Article 14, 141, 16, 226, 23Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 1
High Courts20 Jan 2012Allowed
United India Insurance Co. Ltd. Vs Jyoti Bala Ghanshyam Joshi and Others
Gujarat High Court · (2013) 2 ACC 631 : (2013) ACJ 952 : (2012) 1 GLH 733 : (2012) 2 GLR 1681
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1939 — Section 147
High Courts20 Jan 2012
Padmavati Paradise, Proprietory Concern of Parashar Arvind and Another Vs Kirtiben Dhanesh kumar Shah
Gujarat High Court · (2012) 2 GLH 61
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Penal Code, 1860 (IPC) — Section 114, 465, 468, 471
High Courts20 Jan 2012Dismissed
Commissioner of Customs Vs Shreeji Overseas (India) Pvt. Ltd.
Gujarat High Court · (2013) 289 ELT 401
Customs Act, 1962 — Section 117, 150, 46, 48, 57
High Courts19 Jan 2012Dismissed
Gujarat Kelavani Trust Vs Prashantbhai Punamchand Shah
Gujarat High Court · (2012) 133 FLR 38 : (2012) LLR 322
Constitution of India, 1950 — Article 226, 227
High Courts19 Jan 2012Allowed
Limbad Pravinsinh Ratansinh Vs Takhatsang Banesang Nakum and Others
Gujarat High Court · (2012) 1 GLH 780 : (2012) 1 GLR 892
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts19 Jan 2012Dismissed
Patel Paresh Atmaram Vs State of Gujarat and Another
Gujarat High Court · (2012) 2 GLH 21
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Jan 2012Allowed
Essar Project Ltd. Vs N.D. Jagdishwara
Gujarat High Court · (2012) 1 GLH 710 : (2012) 3 LLJ 657
Industrial Disputes Act, 1947 — Section 17B
High Courts18 Jan 2012Dismissed
MD Mavani Vs state of Gujarat and 2
Gujarat High Court · (2012) 01 GUJ CK 0042
Constitution of India, 1950 — Article 14, 16, 226
High Courts17 Jan 2012Disposed Off
Commissioner of Income Tax Vs Jolly Polymers
Gujarat High Court · (2012) 249 CTR 421 : (2012) 342 ITR 87 : (2012) 207 TAXMAN 185
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 184, 185, 186, 6, 80IA
High Courts16 Jan 2012Allowed
Ravjibhai Khetabhai Jafda-Mota Bharwad Vs State of Gujarat and Others
Gujarat High Court · (2012) 01 GUJ CK 0002
High Courts16 Jan 2012
Doshion Ltd. Vs Income Tax Officer
Gujarat High Court · (2012) 342 ITR 6 : (2012) 208 TAXMAN 127
Income Tax Act, 1961 — Section 80IA, 80IA(4), 80IB
High Courts12 Jan 2012Dismissed
Dilawarsinh Modubha Zala Vs State of Gujarat and Another
Gujarat High Court · (2012) 3 BC 490
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Jan 2012
Nirmalaben Hamirbhai Solanki Vs State of Gujarat
Gujarat High Court · (2012) 134 FLR 176
High Courts11 Jan 2012Dismissed
The Income Tax Officer, Ward 2(2) Vs Adinath Cooperative Bank Limited
Gujarat High Court · (2012) 252 CTR 222 : (2012) 208 TAXMAN 430
Income Tax Act, 1961 — Section 139A, 139A(6), 139A(8), 272, 272BIncome Tax Rules, 1962 — Rule 114, 114B, 114C, 114D
High Courts11 Jan 2012Allowed
Yakub Musabhai Shafi Vs Lalit H. Gandhi, Proprietor-Nakoda Auto Finance and Anr
Gujarat High Court · (2012) 2 GLH 9 : (2012) 2 GLR 1146
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138