Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 47 Rule 6, 98, 98(1), 98(2), 98(3)Constitution of India, 1950 — Article 142, 226, 227, 228

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High Courts10 Feb 2012Dismissed

Gujarat State Accounts Service (Non Gazettee)Asso. Vs State of Gujarat and 3

Gujarat High Court · (2012) 2 GLR 1817

Constitution of India, 1950 — Article 226

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High Courts10 Feb 2012Allowed

New India Assurance Co. Ltd. Vs Gitaben Mukeshbhai Pathak and Others

Gujarat High Court · (2013) ACJ 1216

Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1), 2Workmens Compensation Act, 1923 — Section 149(1)

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High Courts10 Feb 2012Allowed

Rajeev Kumar Vs State Bank of Patiala

Gujarat High Court · (2012) 02 GUJ CK 0079

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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High Courts10 Feb 2012Dismissed

Rajubaben Dadbhai Kahor Charitable Trust Vs Saurashtra University

Gujarat High Court · (2012) 02 GUJ CK 0026

Constitution of India, 1950 — Article 226, 32Saurashtra University Act, 1965 — Section 39

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High Courts09 Feb 2012

United India Insurance Co. Ltd. Vs Nanuben and Others

Gujarat High Court · (2012) 02 GUJ CK 0108

Motor Vehicles Act, 1988 — Section 163(A)

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High Courts09 Feb 2012

Chakala Devshi Lanpal Vs Suresh Mohanlal Lalan and 2

Gujarat High Court · (2012) 02 GUJ CK 0081

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High Courts09 Feb 2012Allowed

Subhashchandra Ishudas Parmar Vs State of Gujarat and Another

Gujarat High Court · (2012) 1 GLH 729 : (2012) 2 GLR 1315

Constitution of India, 1950 — Article 226Gujarat Freedom of Religion Act, 2003 — Section 4, 5

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High Courts09 Feb 2012

M/s Neptune Overseas Limited and Anr Vs Forward Markets Commission Ministry of Consumer Affairs and Ors

Gujarat High Court · (2012) 02 GUJ CK 0015

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High Courts09 Feb 2012

Srikant @ Patel Ramshankar Verma Vs State of Gujarat

Gujarat High Court · (2012) 02 GUJ CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 347(A)Penal Code, 1860 (IPC) — Section 114, 300, 302, 304, 307

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High Courts09 Feb 2012Dismissed

B.B. Joshi Vs Punjab National Bank and Others

Gujarat High Court · (2012) 135 FLR 752 : (2012) 2 GLR 1581

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High Courts08 Feb 2012Dismissed

Commr. of C. Ex., Ahmedabad-II Vs Transformers and Rectifiers (India) Ltd.

Gujarat High Court · (2012) 281 ELT 670

Central Excises and Salt Act, 1944 — Section 11, 11AC

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High Courts08 Feb 2012Dismissed

Shantilal Chhotalal Trivedi, General Manager Vs Mahendrakumar Girdharlal Sanghavi and Another

Gujarat High Court · (2012) CriLJ 2897

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts08 Feb 2012Dismissed

State of Gujarat Vs Thakor Ishwarji Chaturji and 11

Gujarat High Court · (2012) 02 GUJ CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts08 Feb 2012Dismissed

J.S. Bindra and 2 Vs State of Gujarat and 4

Gujarat High Court · (2012) 2 GLR 1156

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2, 3, 4, 4(1)Constitution of India, 1950 — Article 226, 49

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High Courts08 Feb 2012

I R C G Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0087

Constitution of India, 1950 — Article 14, 2, 21, 25, 26Penal Code, 1860 (IPC) — Section 295, 295AProtection of Human Rights Act, 1993 — Section 2, 20

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