High Courts21 Feb 2012
Bhaskar Ramchandra Patil Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 20, 4, 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 700 of 1,769
High Courts21 Feb 2012
Rajesh Laxmichand Mota Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLH 375
Constitution of India, 1950 — Article 14, 148, 149, 21, 226High Court of Gujarat (Practice and Procedure for Public Interest Litigation) Rules, 2010 — Rule 3
High Courts21 Feb 2012Dismissed
Azad Education and Development trust Vs State of Gujarat and Others
Gujarat High Court · (2012) 02 GUJ CK 0051
Constitution of India, 1950 — Article 226
High Courts21 Feb 2012
New India Assrance Co. Ltd. Vs Ranabhai Jujabhai and 10
Gujarat High Court · (2012) 02 GUJ CK 0037
High Courts21 Feb 2012
Alarakha Sumar Kumbhar and 1 Vs Mahmad Hussain Alimamad Rayma and 1
Gujarat High Court · (2012) 02 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Feb 2012
United India Insurance Co. Ltd. Vs Bharatbhai Chhotabhai Thakor and 2
Gujarat High Court · (2012) 02 GUJ CK 0031
High Courts21 Feb 2012
United India Insurance Company Ltd Vs Kana Mensi Decd. Thro'' Heirs Puriben Kana and Others
Gujarat High Court · (2012) 02 GUJ CK 0024
Rules of the Road Regulations, 1989 — Regulation 28
High Courts21 Feb 2012Allowed
Natural Petrochemicals Pvt Ltd. and 1 Vs State of Gujarat and 4
Gujarat High Court · (2012) 02 GUJ CK 0019
Constitution of India, 1950 — Article 226, 227Gujarat Sales Tax Act, 1969 — Section 49(2)Limitation Act, 1963 — Section 12(1), 12(2), 9
High Courts21 Feb 2012Allowed
Reliance General Insurance Company Limited Vs Abdulhaque Samiulla Ansari and 5
Gujarat High Court · (2012) 02 GUJ CK 0012
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Feb 2012Allowed
National Insurance Co. Ltd. Vs Charuben Manubhai Patel and 1
Gujarat High Court · (2012) 02 GUJ CK 0005
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts19 Feb 2012Dismissed
B.B. Joshi Vs Punjab National Bank and Others
Gujarat High Court · (2012) LLR 1246
High Courts17 Feb 2012
N.K. Proteins Limited Vs Union of India
Gujarat High Court · (2013) 290 ELT 212
Constitution of India, 1950 — Article 226
High Courts16 Feb 2012Allowed
Dineshbhai @ Beriyopalsing Gurkha Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0104
High Courts16 Feb 2012Allowed
Oriental Insurance Co. Ltd. Vs Madhuben Kanjibhai Chauhan and 5
Gujarat High Court · (2012) 02 GUJ CK 0103
Motor Vehicles Act, 1988 — Section 147(2), 163A
High Courts16 Feb 2012Allowed
Razakbhai Ahmedbhai Ganatra Vs State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Feb 2012Allowed
Ahmedabad Municipal Corp. Vs HOtel Sarita
Gujarat High Court · (2012) 02 GUJ CK 0032
High Courts16 Feb 2012
In Re: Adishree Tradelinks Private Limited, Sanidhya Commodities Private Limited and Adani Agro Private Ltd.
Gujarat High Court · (2013) 2 CompLJ 632
Companies Act, 1956 — Section 211(3A), 391, 394
High Courts15 Feb 2012Dismissed
Commissioner of C. Ex. and Cus., Daman Vs Nirmala Dyechem
Gujarat High Court · (2012) 281 ELT 677 : (2013) 18 GSTR 525 : (2012) 28 STR 666
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts14 Feb 2012
Munsisinh Motilalsinh Avadhiya Vs State of Gujarat
Gujarat High Court · (2013) 1 GLR 43
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 29, 42
High Courts13 Feb 2012Allowed
Rehana S. Kadri Vs State of Gujarat and Others
Gujarat High Court · (2012) CriLJ 2947
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 161, 169Penal Code, 1860 (IPC) — Section 114, 158, 302, 33, 34