High Courts23 Feb 2012Allowed
Jitendra D. Vasavada Vs Gujarat Urja Vikas Nigam Ltd. (G.U.V.N.L.) The Dy. Secretary, and 2
Gujarat High Court · (2012) 02 GUJ CK 0096
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 698 of 1,769
High Courts23 Feb 2012Allowed
United India Insurance Company Ltd. Vs Gajraben and Others
Gujarat High Court · (2012) 02 GUJ CK 0095
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts23 Feb 2012Allowed
Shri Rajubhai Maganbhai Bheel Vs The State of Guajrat
Gujarat High Court · (2012) 02 GUJ CK 0078
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 307, 504
High Courts23 Feb 2012Allowed
Rinki Shashikant Gandhi Vs Mamlatdar Vadodara Taluka and 4
Gujarat High Court · (2012) 2 GLR 1275
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9(1), 9(2), 9(3)Constitution of India, 1950 — Article 226, 227Gujarat Land Revenue Rules, 1972 — Rule 106, 107, 108, 108(1), 108(2)
High Courts23 Feb 2012Allowed
Harishankar Shivshankar Gupta Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 394Penal Code, 1860 (IPC) — Section 328, 394
High Courts23 Feb 2012Allowed
National Insurance Co. Ltd. Godhra Vs Rashidabibi and Others
Gujarat High Court · (2012) 02 GUJ CK 0069
Motor Vehicles Act, 1988 — Section 140, 163(A), 166
High Courts23 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Ramzan @ Ramzu Ibrahim Kumbar and 2
Gujarat High Court · (2012) 02 GUJ CK 0068
Motor Vehicles Act, 1988 — Section 163(A), 166
High Courts23 Feb 2012
Hitesh Shashikant Doshi Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0066
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(6), 12, 12(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts23 Feb 2012Allowed
Melo @ Melaji Jeramjibhai Khavadiya Vs State of Gujarat
Gujarat High Court · (2012) 02 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts23 Feb 2012
Gitaba Vs The State of Gujarat and 1
Gujarat High Court · (2012) 02 GUJ CK 0064
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 354, 504, 506(2)
High Courts23 Feb 2012Allowed
National Insurance Company Ltd. Vs Kamladevi and Others
Gujarat High Court · (2012) 02 GUJ CK 0050
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2012
United India Insurance Co. Ltd. Vs Shamshadbanu Abidusen Saiyed and 7
Gujarat High Court · (2012) 02 GUJ CK 0047
Motor Vehicles Act, 1939 — Section 95(2)Workmens Compensation Act, 1923 — Section 147, 147(1), 149
High Courts23 Feb 2012Allowed
Monolith Investment Co. Ltd. Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts23 Feb 2012Dismissed
Vishal Ramshibhai Dangar and 1 Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 344, 347, 363, 366
High Courts23 Feb 2012Dismissed
Kalim Ahemad @ Karimmulla Mohammed Habib Karimi Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLH 234
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 427, 428
High Courts23 Feb 2012Allowed
United India Insurance Company Limited Vs Pravinchandra Jamnadas Mervan
Gujarat High Court · (2012) 02 GUJ CK 0030
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2012Allowed
Rizwan Yusuf Jethwa @ Haslo through His Wife Rubina Rizwan Vs State of Gujarat and 2
Gujarat High Court · (2012) 02 GUJ CK 0029
High Courts23 Feb 2012Dismissed
Sambai Ramaji Vaghani and 1 Vs Jitendra Haridan Ghadhavi and 1
Gujarat High Court · (2012) 02 GUJ CK 0025
Motor Vehicles Act, 1988 — Section 163A
High Courts23 Feb 2012Dismissed
Shri Jivan Narsinh Buhecha Vs Labhu Narsi Wala and 1
Gujarat High Court · (2012) 02 GUJ CK 0014
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts23 Feb 2012Allowed
Hardas Laxmanbhai Vs Jagmalbhai Ebhabhai Solanki and 1
Gujarat High Court · (2012) 02 GUJ CK 0009
Motor Vehicles Act, 1988 — Section 163(A), 166