COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 696 of 1,769

High Courts01 Mar 2012

Gujarat Pollution Control Board Vs State of Gujarat and 4

Gujarat High Court · (2012) 03 GUJ CK 0057

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44

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High Courts01 Mar 2012Allowed

The New India Assurance Company Limited, Nadiad Vs Chhitabhai Mavjibhai Vaghela and 2

Gujarat High Court · (2012) 03 GUJ CK 0028

Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166

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High Courts01 Mar 2012Allowed

Kanabi Patel Chatur Ganda and 2 Vs Chaudhari Jesangbhai Avchalbha and 1

Gujarat High Court · (2012) 03 GUJ CK 0020

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High Courts01 Mar 2012

Gujarat Water Pollution Control Board Vs Devjibhai Lavabhai Gondalia and 2

Gujarat High Court · (2012) 03 GUJ CK 0017

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44

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High Courts01 Mar 2012

J.V. Pandya (Law Officer) Vs State of Gujarat and 6

Gujarat High Court · (2012) 03 GUJ CK 0016

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 24, 25, 43, 44

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High Courts01 Mar 2012Allowed

Yunus Ibrahim Adam Patel Vs Special Secretary Revenue Dept.(Appeals) and 9

Gujarat High Court · (2012) 2 GLR 1558

Bombay Land Revenue Code, 1879 — Section 203, 204, 211Constitution of India, 1950 — Article 226Gujarat Government Rules of Business, 1990 — Rule 15

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High Courts01 Mar 2012

Siraj Mohammad Malek Vs State of Gujarat

Gujarat High Court · (2012) 03 GUJ CK 0004

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302

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High Courts28 Feb 2012Dismissed

Narayanbhai Kalidas Patel and 2 Vs Chandulal Hardashbhai Patel and 2

Gujarat High Court · (2012) 02 GUJ CK 0125

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High Courts28 Feb 2012Allowed

Bipinbhai Vadilal Soni Vs Suhas Aswinkumar Doshi and Another

Gujarat High Court · (2013) 1 BC 315 : (2013) 1 RCR(Civil) 596

Criminal Procedure Code, 1973 (CrPC) — Section 326, 326(3), 378Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts27 Feb 2012Allowed

Oriental Insurance Co Ltd. Vs Damyantiben Harivallabh Jani and 1

Gujarat High Court · (2012) 02 GUJ CK 0131

Motor Vehicles Act, 1939 — Section 147, 147(1), 95(2)

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High Courts27 Feb 2012

Oriental Insurance Co Ltd. Vs Dursingbhai Konjubhai Malvia and 2

Gujarat High Court · (2012) 02 GUJ CK 0130

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High Courts27 Feb 2012Dismissed

Bipinbhai Popatbhai Italiya and 3 Vs State of Gujarat and 1

Gujarat High Court · (2012) 02 GUJ CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 163, 482Penal Code, 1860 (IPC) — Section 114, 406, 420

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High Courts27 Feb 2012Dismissed

Silicon Cars Pvt. Ltd. and Others Vs Central Warehousing Corporation and Another

Gujarat High Court · (2012) 02 GUJ CK 0128

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 12, 4, 7, 9(3)

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High Courts27 Feb 2012

Vankaner Municipality Vs Saurashtra Safai Kamdar Sangh and 1

Gujarat High Court · (2012) 02 GUJ CK 0127

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High Courts27 Feb 2012Dismissed

Collector and Others Vs Mukesh Anandmal Basantani

Gujarat High Court · (2012) 02 GUJ CK 0106

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High Courts27 Feb 2012Allowed

Indiabulls Financial Services Ltd. Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0099

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 451, 457

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High Courts27 Feb 2012Allowed

Ramchand Bodharam Through Poa Manoj Dwarkadas Pritmani Vs State of Gujarat and 2

Gujarat High Court · (2012) 02 GUJ CK 0093

Constitution of India, 1950 — Article 226

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High Courts27 Feb 2012Allowed

Dhirubhai Amarnath Chawla Vs Ratnakar D Shetty and 1

Gujarat High Court · (2012) 02 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 202, 340, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 378, 406, 408, 415, 416

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High Courts27 Feb 2012Allowed

Satishchandra Vasudutt Shah Vs State of Gujarat and Others

Gujarat High Court · (2012) 02 GUJ CK 0090

Constitution of India, 1950 — Article 226

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High Courts27 Feb 2012

ICICI Lombard General Insurance Company Ltd. Vs Abbas Kasambhai Movar and 2

Gujarat High Court · (2012) 02 GUJ CK 0061

Motor Vehicles Act, 1988 — Section 140, 163A, 166

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