High Courts06 Mar 2012Allowed
Purshottam Farmers Co-operative Cotton Ginning and Processing Vs Vasantbhai Bhulabhai Patel
Gujarat High Court · (2013) 2 SCT 478
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 694 of 1,769
High Courts05 Mar 2012Dismissed
Divisional Controller, Gujarat State Road Transport Vs Ahmedabad Division State Transport
Gujarat High Court · (2012) 133 FLR 758
High Courts05 Mar 2012Dismissed
Amratlal B. Tank Vs Surat Municipal Corporation and Another
Gujarat High Court · (2012) 2 GLH 15
Arbitration Act, 1940 — Section 39
High Courts05 Mar 2012
Kalpesh Dagli Vs State of Gujarat and another
Gujarat High Court · (2012) 111 CLA 116 : (2012) 173 CompCas 292 : (2012) 2 GLR 1116 : (2013) 117 SCL 498
Companies Act, 1956 — Section 150, 150(1), 150(2), 5Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Mar 2012Dismissed
Jasdan Municipality Vs Kantibhai Bachubhai Thummar and Others
Gujarat High Court · (2012) 133 FLR 760
Industrial Disputes Act, 1947 — Section 2(oo), 2(s), 25B, 25F, 25G
High Courts02 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Vaishaliben Sripalkumar @ Prashantkumar Shah and 4
Gujarat High Court · (2012) 03 GUJ CK 0126
High Courts02 Mar 2012
State of Gujarat Vs Mukeshbhai Chhaganbhai Boricha and 1
Gujarat High Court · (2012) 03 GUJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 41, 42, 42(2)
High Courts02 Mar 2012Dismissed
White Silco Private Limited Vs Assistant Commissioner of Income Tax Central Circle 2(2)
Gujarat High Court · (2012) 207 TAXMAN 21
Income Tax Act, 1961 — Section 131(1A), 260A, 68
High Courts02 Mar 2012
United India Insurance Co. Ltd. Vs Hajarabibi and Others
Gujarat High Court · (2012) 03 GUJ CK 0083
Motor Vehicles Act, 1988 — Section 195(2)
High Courts02 Mar 2012Dismissed
S. R. Apparels Pvt. Ltd and 2 Vs State Of Gujarat and 1
Gujarat High Court · (2012) 03 GUJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138, 139, 141
High Courts02 Mar 2012
The Ankleshwar Taluka ONGC Land Losers Travelles Co. Op. Vs Commissioner Of Central Excise, Surat - II
Gujarat High Court · (2012) 191 ECR 191 : (2013) 29 STR 352 : (2012) 35 STT 445 : (2012) 49 VST 406
Central Excises and Salt Act, 1944 — Section 11(A), 35(G)Finance Act, 1994 — Section 73(1), 75(A), 76, 77, 78
High Courts02 Mar 2012
New India Assurance Co Ltd. Vs Narangar Bechargar Gusai and Others
Gujarat High Court · (2012) 03 GUJ CK 0056
High Courts02 Mar 2012Allowed
Kadarbhai M. Mukhi and 1 Vs Rasidaben Ajijbhai and 1
Gujarat High Court · (2012) 03 GUJ CK 0030
High Courts02 Mar 2012Dismissed
Manishkumar Rameshchandra Shah Vs State of Gujarat and 1
Gujarat High Court · (2012) 03 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts02 Mar 2012Dismissed
Shree Meenakshisunderam Textile Ltd. and 1 Vs State of Gujarat and 1
Gujarat High Court · (2012) 03 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138, 139, 141
High Courts01 Mar 2012Allowed
Raju Mohanbhai Makwana Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2012) 03 GUJ CK 0122
Motor Vehicles Act, 1988 — Section 128
High Courts01 Mar 2012
Oriental Insurance Company Ltd. Vs Hanubhai Jairambhai Vanzadiya and 2
Gujarat High Court · (2012) 03 GUJ CK 0114
Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166
High Courts01 Mar 2012
Oriental Insurance Company Ltd. - Appellant Vs Bhudhabhai Jeevabhai Devipujak and 2
Gujarat High Court · (2012) 03 GUJ CK 0113
Motor Vehicles (Amendment) Act, 1994 — Section 140, 163A, 166
High Courts01 Mar 2012Allowed
Gauriben Hajabhai Rajput Vs Udubhai Agubhai Vaghela and 1
Gujarat High Court · (2012) 03 GUJ CK 0112
High Courts01 Mar 2012Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Lilaben Rajubhai @ Rajendrakumar Patel and 5
Gujarat High Court · (2012) 03 GUJ CK 0111