High Courts15 Jan 2013
D G P Windsor India Ltd. Vs Mahendrakumar R Modi
Gujarat High Court · (2013) 01 GUJ CK 0085
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 654 of 1,769
High Courts15 Jan 2013
Gujarat Ambuja Protiens Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 214 TAXMAN 310
Income Tax Act, 1961 — Section 37
High Courts15 Jan 2013
Chowdhary M. Malji Since Decd. Through Legal Heirs Vs Heirs of Deceased Raval J. Ramchand and 4
Gujarat High Court · (2013) 01 GUJ CK 0070
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2013Dismissed
Naranbhai Sidibhai Bambhaniya Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0058
Constitution of India, 1950 — Article 226
High Courts15 Jan 2013
Commissioner of Income Tax Vs Ravjibhai Becharbhai Dhameliya
Gujarat High Court · (2013) 354 ITR 533
Income Tax Act, 1961 — Section 133A, 260A, 41, 41(1)
High Courts15 Jan 2013Allowed
Hajinural Hasan Master Charitable Trust Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 946 : (2013) LabIC 1989
Constitution of India, 1950 — Article 19, 30, 30(1), 30(2), 337Gujarat Secondary Education Act, 1972 — Section 17, 25, 3, 34, 35Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 132(5), 143(1)(a)
High Courts15 Jan 2013Allowed
Baroda Ispat Pvt Ltd and 1 Vs State of Gujarat and 1
Gujarat High Court · (2013) 2 LLN 144
Industrial Disputes Act, 1947 — Section 10(3), 23, 24
High Courts15 Jan 2013Partly Allowed
Shantiniketan Education Trust and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2013 Guj 210
Constitution of India, 1950 — Article 29, 29(1), 30, 30(1)
High Courts15 Jan 2013
Commissioner of Income Tax Vs Whiteline Chemicals
Gujarat High Court · (2014) 360 ITR 385
High Courts11 Jan 2013Allowed
District Primary Education Committee Vs Jogidan Jivabhai Gadhvi and Another
Gujarat High Court · (2013) LabIC 1933
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
High Courts11 Jan 2013Dismissed
Ramjaysinh Parasnathsingh Since Decd. Thro His Heirs Vs State of Gujarat and 1
Gujarat High Court · (2013) 01 GUJ CK 0093
Constitution of India, 1950 — Article 14, 16, 26, 311
High Courts11 Jan 2013Allowed
Rameshbhai S. Jadav Vs Divisional Manager L.I.C. of India and 2
Gujarat High Court · (2013) 01 GUJ CK 0080
High Courts11 Jan 2013Dismissed
Naimeshbhia Naranbhai Darji L.R. of Gopal Krushna Flats and A Vs Manubhai Kalidas Modi and 2
Gujarat High Court · (2013) 01 GUJ CK 0064
High Courts11 Jan 2013
Babulal Danabhai Makwana Retired Social Welfare Inspect Vs State of Gujarat and 5 Ors.
Gujarat High Court · (2013) 01 GUJ CK 0028
High Courts11 Jan 2013Dismissed
Jayaben Ravishankarbhai Sompura and Others Vs Gurumejsinh Palsinh Jat and Others
Gujarat High Court · (2013) 3 ACC 676
High Courts11 Jan 2013
Arvindbhai Dhanjibhai Jobanputra Vs Vijaykumar Gaurishankar Thakkar
Gujarat High Court · (2013) 1 RCR(Rent) 645
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
High Courts11 Jan 2013Disposed Off
Commissioner of Income Tax Vs Padmey Impex
Gujarat High Court · (2013) 01 GUJ CK 0007
Income Tax Act, 1961 — Section 80IB, 80IB(4)
High Courts11 Jan 2013
G.S.R.T.C. Vs Nurmahmmadbhai Babubhai Shaikh and Another
Gujarat High Court · (2013) 4 ACC 158
High Courts10 Jan 2013
Shoyab Bijani Vs State of Gujarat and Another
Gujarat High Court · (2013) 56 PTC 534
High Courts10 Jan 2013
Vijaykumar Chanagi Vs Sanjay @ Jadiao Gagaji @ Prahladji Thakore and Others
Gujarat High Court · (2013) 2 GLR 1123
Penal Code, 1860 (IPC) — Section 302