High Courts24 Jan 2013
Choice Laboratories Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 18 GSTR 492
Companies Act, 1956 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 652 of 1,769
High Courts24 Jan 2013
Commr. of C. Ex. and Cus., Surat-I Vs Krishnaram Dyeing and Finishing Works
Gujarat High Court · (2013) 298 ELT 376
High Courts23 Jan 2013Partly Allowed
Kashiben Ishwarbhai Patel and Others Vs Ayub Sardar Bhatthi and Others
Gujarat High Court · (2014) 1 ACC 92
High Courts23 Jan 2013Dismissed
State of Gujarat Vs Kayamali Hasimbhai Electricwala and Another
Gujarat High Court · AIR 2013 Guj 264 : (2013) 1 GLR 861
Citizenship Act, 1955 — Section 18, 9, 9(1), 9(2)Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 102, 11, 21, 327, 329
High Courts23 Jan 2013Allowed
Ferro Spain S.A. Vs Sogo Ceramic Private Limited
Gujarat High Court · (2013) 01 GUJ CK 0061
Companies Act, 1956 — Section 433, 434, 439
High Courts23 Jan 2013Allowed
Oil and Natural Gas Corporation Ltd. Vs Amit Ship Management Pvt Ltd. and 1
Gujarat High Court · (2013) 01 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts23 Jan 2013
Sunil Parikh and 3 Vs State of Gujarat and 1
Gujarat High Court · (2013) 01 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425Prevention of Damage to Public Property Act, 1984 — Section 3, 7
High Courts23 Jan 2013
Shree Ram Vessel Scrap P. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2014) 266 CTR 274 : (2013) 355 ITR 255 : (2013) 215 TAXMAN 203
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 120, 124, 124(1), 127, 127(1)
High Courts22 Jan 2013
Babubhai Vithalbhai Vasava Vs Dauoodbhai Ishulkha Kureshi and Others
Gujarat High Court · (2014) 1 ACC 613 : (2013) 3 GLR 1865
High Courts22 Jan 2013
Bhanuben Rathod Vs State of Gujarat
Gujarat High Court · (2013) 01 GUJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 302, 323
High Courts22 Jan 2013Dismissed
Mahesh Kumar Bhana Bhai Parmar and 1 Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0063
High Courts22 Jan 2013Dismissed
Vidhyarthi Hit Rakshak Samiti Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0054
Constitution of India, 1950 — Article 226
High Courts22 Jan 2013Dismissed
Jain Bhartiben and Others Vs M S University
Gujarat High Court · (2013) 01 GUJ CK 0052
High Courts22 Jan 2013Allowed
Solanki Ukabhai Talsibhai Vs Rasikbhai Valjibhai Dabhi (Decd.) Through Legal Heirs and Others
Gujarat High Court · (2013) 01 GUJ CK 0049
High Courts21 Jan 2013
Jitendrabhai M. Pandya Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0072
Constitution of India, 1950 — Article 14, 226
High Courts21 Jan 2013
Commissioner of Income Tax-IV Vs Shree Rama Multi Tech Ltd.
Gujarat High Court · (2013) 01 GUJ CK 0066
Income Tax Act, 1961 — Section 271(1)(c), 80IA
High Courts21 Jan 2013Dismissed
Kanchangiri Narangiri Goswami and 3 Vs Munakkhan Yasinkhan Pathan and 7
Gujarat High Court · (2013) 01 GUJ CK 0059
High Courts21 Jan 2013
Saiyad Sahejadibanu Hajimiya Vs State of Gujarat and 3
Gujarat High Court · (2013) 01 GUJ CK 0047
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200Penal Code, 1860 (IPC) — Section 114, 420, 465, 467, 468
High Courts21 Jan 2013
Hemlataben Mangalsinh Vs Shantaben Chandulal Narshidas and Others
Gujarat High Court · (2013) 1 RCR(Rent) 617
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31