High Courts31 Jan 2013
Universal Auto Link Vs State of Gujarat and Another
Gujarat High Court · (2013) 3 ACC 311 : AIR 2013 Guj 203 : (2013) 2 GLR 1095
Motor Vehicles Act, 1988 — Section 52
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 651 of 1,769
High Courts31 Jan 2013
Amarshibhai Alias Amrabhai Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 2768 : (2013) 3 GLR 1921
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 363, 366
High Courts31 Jan 2013
Urvesh Vinodbhai Thakkar and Others Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2167
High Courts31 Jan 2013
Hemaben Sanjeevkumar Kanodiya Vs Dr. D.N. Nanavati and Another
Gujarat High Court · (2013) CriLJ 2472 : (2013) 2 GLR 1317
Penal Code, 1860 (IPC) — Section 196, 197, 197, 198, 198
High Courts30 Jan 2013Dismissed
Jairambhai Ramabhai Rabari Decd. Thro. Heirs Palundra and Another Vs Bipinchandra Naranbhai Barot, Heir and Admn. of Property of decd. Naranbhai Palundra
Gujarat High Court · AIR 2013 Guj 272
High Courts30 Jan 2013
Yunuskhan Hajikhan Khan Vs Deputy Collector/Returning Officer, Valsad Municipality and Another
Gujarat High Court · (2013) 3 GLR 2619
High Courts30 Jan 2013
Texcellence Overseas Vs Union of India
Gujarat High Court · (2013) 293 ELT 496 : (2014) 45 GST 216 : (2014) 24 GSTR 21
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226
High Courts29 Jan 2013Dismissed
Kantilal Keshavlal Vs Sohan Jayantilal Patel and 3
Gujarat High Court · (2013) 01 GUJ CK 0062
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts29 Jan 2013
Commissioner of Income Tax-II Vs Mohmed Juned Dadani
Gujarat High Court · (2013) 258 CTR 168 : (2013) 355 ITR 172 : (2013) 214 TAXMAN 38
Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 147
High Courts29 Jan 2013Allowed
Narshibhai Hirjibhai Sorathia (Part. and Autho. Repre. of M/s. B) Vs M/s. Infratech Limited and 2
Gujarat High Court · (2013) 01 GUJ CK 0055
High Courts28 Jan 2013
Commissioner of Income Tax Vs Sathyanarayan P. Rathi
Gujarat High Court · (2013) 351 ITR 150
High Courts28 Jan 2013Allowed
Vijay Prakash Lodha Vs Shree Pramukh Industries Pvt Ltd.
Gujarat High Court · (2013) 01 GUJ CK 0034
Companies Act, 1956 — Section 433, 434, 439
High Courts28 Jan 2013
Deputy Commissioner of Income Tax Vs Munjal Auto Industries Ltd.
Gujarat High Court · (2013) 218 TAXMAN 135
High Courts28 Jan 2013
Commissioner of Income Tax Vs Gujarat Industrial Development Corporation Ltd.
Gujarat High Court · (2013) 218 TAXMAN 142
High Courts27 Jan 2013Dismissed
Commr. of C. Ex. Vs Ratnamani Metals and Tubes Ltd.
Gujarat High Court · (2013) 296 ELT 327
High Courts24 Jan 2013Dismissed
Ishwarbhai Lallubhai and 5 Vs Maganbhai Nanjibhai Patel
Gujarat High Court · (2013) 01 GUJ CK 0091
High Courts24 Jan 2013Allowed
Shankarbhai Ishwarbhai Patel Vs Special Land Acquisition Officer and 1
Gujarat High Court · (2013) 01 GUJ CK 0050
Land Acquisition Act, 1894 — Section 11(1), 23(1)(A), 23(1A), 23(2), 28
High Courts24 Jan 2013
Union Bank of India Vs Official Liquidator of M/s. Anal Polyester Pvt Ltd. and 1
Gujarat High Court · (2013) 01 GUJ CK 0036