High Courts21 Jan 2013Dismissed
Bhavnagar District Panchayat and Others Vs Dharamshibhai Shivabhai
Gujarat High Court · (2013) 01 GUJ CK 0006
Industrial Disputes Act, 1947 — Section 17B, 25(F), 25(G), 25(H)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 653 of 1,769
High Courts18 Jan 2013
State of Gujarat Vs Reliance Industries Ltd.
Gujarat High Court · (2013) 58 VST 376
Gujarat Value Added Tax Act, 2003 — Section 11, 11(3), 11(3)(a), 11(3)(b), 11(3)(b)(i)
High Courts18 Jan 2013Allowed
State of Gujarat Vs Fakirbhai Motibhai Sipai
Gujarat High Court · (2013) 01 GUJ CK 0043
Electricity Act, 2003 — Section 151
High Courts18 Jan 2013
I. G. Electricals Vs R.K. Upadhyay, C. Jairman and Managing Director and Others
Gujarat High Court · (2013) 01 GUJ CK 0024
High Courts18 Jan 2013
Raman Krishna Iyer Vs State of Gujarat and Another
Gujarat High Court · (2014) CriLJ 255 : (2013) 2 GLR 1099 : (2013) 3 RCR(Criminal) 639
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 16(1)(a), 2
High Courts17 Jan 2013Dismissed
Dineshbhai V. Kodiyatar Vs The Chairman Gujarat Public Service Commi. and 3
Gujarat High Court · (2013) 01 GUJ CK 0088
High Courts17 Jan 2013
Akhil Anjana Kelavani Mandal Vs Kanakben Narubha Zala
Gujarat High Court · (2013) 01 GUJ CK 0084
High Courts17 Jan 2013Allowed
Chief Officer Vs Vinod Hira and 14
Gujarat High Court · (2013) 01 GUJ CK 0075
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 2013
Viramgam Taluka Kharid Vechan Sangh Ltd. Vs Kamuben Chudaji Amthaji
Gujarat High Court · (2013) 01 GUJ CK 0074
High Courts17 Jan 2013Dismissed
State of Gujarat Vs Jangam Bava Jayantilal
Gujarat High Court · (2013) 01 GUJ CK 0069
Penal Code, 1860 (IPC) — Section 363, 363A
High Courts17 Jan 2013
Bhanjibhai Rajabhai Solanki Vs Energy and Petro Chemicals Deptt.
Gujarat High Court · (2013) 01 GUJ CK 0048
High Courts17 Jan 2013
Harishchandra Ambalal Shah and Another Vs Rameshchandra Jesingbhai Bhojak
Gujarat High Court · (2013) 1 RCR(Rent) 639
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2), 5(11)(c)(i)
High Courts17 Jan 2013Allowed
Mayursinh Kanaksinh Rathod and 1 Vs State of Gujarat and 1
Gujarat High Court · (2013) 01 GUJ CK 0035
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 366
High Courts17 Jan 2013
Commissioner of Income Tax Vs Jayantkumar Motichand Doshi
Gujarat High Court · (2013) 217 TAXMAN 247
High Courts16 Jan 2013
State of Gujarat and Others Vs Lalji Gokalbhai
Gujarat High Court · (2013) LabIC 1966
Bombay Police Act, 1951 — Section 124Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 311(2)
High Courts16 Jan 2013
State of Gujarat and 2 Ors. Vs H/o. Decd. Patel Parshottamdas Madhavji (Deleted) and 3 Ors.
Gujarat High Court · (2013) 01 GUJ CK 0092
High Courts16 Jan 2013Allowed
GSRTC Vs Ravidev Mohanprasad Sharma
Gujarat High Court · (2013) 01 GUJ CK 0083
High Courts16 Jan 2013Allowed
Laljibhai C. Busa and Others Vs Union of India and Others
Gujarat High Court · (2013) 01 GUJ CK 0040
High Courts16 Jan 2013Allowed
Patel Gopalbhai Karshanbhai and Others Vs Trivedi Kantilal Hargovandas
Gujarat High Court · (2013) 2 RCR(Rent) 549
High Courts16 Jan 2013Dismissed
Commissioner of Income Tax Vs Simit P. Sheth
Gujarat High Court · (2013) 356 ITR 451
Income Tax Act, 1961 — Section 148