High Courts07 Jan 2013
Pratham Builders and 2 Vs Ram Avtar Rathi and 1
Gujarat High Court · (2013) 01 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 656 of 1,769
High Courts07 Jan 2013Allowed
K.G. Patel Vs High Court of Gujarat and Another
Gujarat High Court · (2013) LabIC 1938
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10(2)
High Courts06 Jan 2013
Nilaben Jitendrabhi Desai Vs Union of India and Another
Gujarat High Court · (2013) LabIC 3873
High Courts28 Dec 2012Dismissed
Bhavnaben Girishkumar Goda Vs Driver Maheboob Ismail and 2
Gujarat High Court · (2012) 12 GUJ CK 0108
Motor Vehicles Act, 1988 — Section 166
High Courts28 Dec 2012Dismissed
Trustees of Gopinathji Devmandir Public Trust Vs Legal heir of Decd. Jadiben Jivabhai Koli
Gujarat High Court · (2013) 1 GLR 726 : (2013) 1 RCR(Rent) 610
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 15, 29(2), 5(11)(c), 5(11)(c)(ii)
High Courts28 Dec 2012
Anand D. Lodariya Salt and Storage Pvt. Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (2013) 1 GLR 558
Constitution of India, 1950 — Article 226
High Courts28 Dec 2012Dismissed
Deputy Collector and 2 Vs Somabhai Bapujibhai Patel and 1
Gujarat High Court · (2012) 12 GUJ CK 0011
Land Acquisition Act, 1894 — Section 18, 23, 4, 51A
High Courts28 Dec 2012
Rangoli Chemfoods Pvt. Ltd and 2 Vs Indo Brine Industries Ltd.
Gujarat High Court · (2012) 12 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts27 Dec 2012
Central Bank of India Vs Prabhuram Mansang Thakkar
Gujarat High Court · (2012) 12 GUJ CK 0058
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 34
High Courts27 Dec 2012Dismissed
Jetpur Navagadh Nagarpalika Vs Rohit Bhagwanjibhai Hirani
Gujarat High Court · (2013) 137 FLR 186 : (2013) 2 LLJ 316
High Courts27 Dec 2012
Ismail Gafurbhai Vohra Vs Kirit Bhagvatprasad Vyas Through P.O.A. Himanshu K. Vyas
Gujarat High Court · (2013) 2 GLR 1230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 100Evidence Act, 1872 — Section 51, 52, 57, 61, 62, 62Registration Act, 1908 — Section 17, 18, 51, 52, 57
High Courts27 Dec 2012
Narendrabhai Mathurbhai Patel and 4 Vs State of Gujarat and 1
Gujarat High Court · (2012) 12 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts27 Dec 2012Allowed
Dilip Suresh Sansi Vs State of Gujarat
Gujarat High Court · (2012) 12 GUJ CK 0004
Bombay Prohibition Act, 1949 — Section 116
High Courts26 Dec 2012Disposed Off
Pacific Exports Vs Union of India
Gujarat High Court · (2017) 346 ELT 240
High Courts26 Dec 2012Dismissed
Kantibhai Chaturbhai Patel Vs Director and 3
Gujarat High Court · (2012) 12 GUJ CK 0113
High Courts26 Dec 2012Dismissed
Heirs of Nathubhai Kalidas Vs Madhuben Bhagwandas and 5
Gujarat High Court · (2012) 12 GUJ CK 0077
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Dec 2012Allowed
Sondabhai Sarabhai Since Decd. Through Heirs Vs State of Gujarat and Others
Gujarat High Court · (2012) 12 GUJ CK 0097
Constitution of India, 1950 — Article 226
High Courts24 Dec 2012
Monikaben Laljibhai Prajapati Vs State of Gujarat and Others
Gujarat High Court · (2012) 12 GUJ CK 0095
High Courts24 Dec 2012Allowed
Rajnikant Chhotabhai Patel Vs Patel Kantibhai Fulabhai Bin Mathurbhai Decd. Thro Heirs and Others
Gujarat High Court · (2013) 2 GLR 1550
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Civil Procedure Code, 1908 (CPC) — Section 100Hindu Minority and Guardianship Act, 1956 — Section 11, 12, 8, 8(2)
High Courts24 Dec 2012Allowed
Jivan Mangalam Trust and Others Vs State of Gujarat and 2
Gujarat High Court · (2012) 12 GUJ CK 0061
Constitution of India, 1950 — Article 226