High Courts24 Dec 2012Dismissed
Kamleshbhai Dharamshibhai Patel Vs Commissioner of Income Tax
Gujarat High Court · (2013) 214 TAXMAN 558
Income Tax Act, 1961 — Section 127(2), 127[2), 131(1A), 132, 132APenal Code, 1860 (IPC) — Section 400
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 657 of 1,769
High Courts21 Dec 2012
In Re: Prayas Engineering Ltd.
Gujarat High Court · (2013) 115 CLA 117
Companies Act, 1956 — Section 100, 101, 102, 103, 205
High Courts21 Dec 2012
Bhagyodaya Co-operative Bank Limited Vs Vimal Traders
Gujarat High Court · (2012) 12 GUJ CK 0096
High Courts21 Dec 2012
Vijay Co-Operative Bank Ltd. Vs Anil Bachubhai Patel and Others
Gujarat High Court · (2012) 12 GUJ CK 0082
High Courts21 Dec 2012
Patel Chelabhai Bhagvanbhai Deced. Thr'' Heirs and Others Vs Mafatlal Mulchandbhai Patel and Others
Gujarat High Court · (2012) 12 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 45Registration Act, 1908 — Section 17, 17(1)(b)
High Courts21 Dec 2012Allowed
Yayati Hitesh Patel Vs State of Gujarat and 3
Gujarat High Court · (2012) 12 GUJ CK 0014
Criminal Law (Amendment) Act, 1932 — Section 10(1)Criminal Procedure Code, 1973 (CrPC) — Section 397, 436, 44, 44(2)Penal Code, 1860 (IPC) — Section 143, 147, 149, 279, 307
High Courts21 Dec 2012Dismissed
Dhimant Hasmukhbhai Hojiwala Vs Milan Jethalal Seth and 1
Gujarat High Court · (2012) 12 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 145, 437, 438, 439(2)Penal Code, 1860 (IPC) — Section 114, 120B, 120B, 420, 465
High Courts20 Dec 2012Disposed Off
Futura Ceramics Pvt. Limited and Another Vs State of Gujarat and Others
Gujarat High Court · (2013) 62 VST 488
Gujarat Value Added Tax Act, 2003 — Section 34, 35
High Courts20 Dec 2012
Vishnubhai Chelabhai Bharwad Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1642
Gujarat Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2005 — Rule 18
High Courts20 Dec 2012Allowed
Jilla Shikshan Samiti Vs Hasmukhrai Ratilal Joshi and Another
Gujarat High Court · (2013) LabIC 905
Constitution of India, 1950 — Article 311
High Courts20 Dec 2012
Babubhai Gopaldas Shah and 4 Vs Rajbirsinh Umaravsin Chaudhari and 2
Gujarat High Court · (2012) 12 GUJ CK 0109
Motor Vehicles Act, 1988 — Section 166, 173
High Courts20 Dec 2012
Central Bureau of Investigation Vs Naresh V Chauhan and 1
Gujarat High Court · (2012) 12 GUJ CK 0104
High Courts20 Dec 2012
Majidbhai Azizbhai Shaikh Vs Maherunnisa Ilyasbhai Hokabaj
Gujarat High Court · (2012) 12 GUJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts19 Dec 2012Dismissed
Chauhan Govindbhai Gordhanbhai and Others Vs India Petrochemicals Corporation Ltd. Now known as Reliance
Gujarat High Court · (2013) LabIC 1958
Constitution of India, 1950 — Article 136, 227Industrial Disputes Act, 1947 — Section 10(1), 10(1)(a), 10(1)(d), 10(4)
High Courts19 Dec 2012
Rameshvar Madhulal Shah Vs Gordhanbhai Kacharabhai (Decd). Through Heirs and Others
Gujarat High Court · (2013) 1 GLR 647
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(k), 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Evidence Act, 1872 — Section 101, 102, 106
High Courts19 Dec 2012Dismissed
Green Channel Travel Services Pvt. Ltd. and Another Vs Cadill Pharmaceutical Workers Union and Others
Gujarat High Court · (2013) 137 FLR 557 : (2013) 2 LLJ 238
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 19(2), 2(k)
High Courts19 Dec 2012
Gujarat State Road Transport Corporation Vs B.T. Shinde
Gujarat High Court · (2013) 137 FLR 181
High Courts19 Dec 2012Allowed
Devayat Kanabhai Der Ahir Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 1357 : (2013) 2 GLR 1271
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 357, 70Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts19 Dec 2012
Ratilal Hirjibhai Popat of Jamnagar Vs Devanand Samatbhai Rudach of Jamnagar
Gujarat High Court · (2012) 12 GUJ CK 0074
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 41(e)Contract Act, 1872 — Section 31, 32Specific Relief Act, 1963 — Section 41, 41(e)
High Courts19 Dec 2012Allowed
State of Gujarat Vs Bhikhabhai Dhanabhai Barad and 4
Gujarat High Court · (2012) 12 GUJ CK 0068
Penal Code, 1860 (IPC) — Section 201, 302, 34, 465, 468