High Courts06 Mar 2013
Patel Mahesh Pravinbhai and 3 Ors. Vs State of Gujarat and Another
Gujarat High Court · (2013) 03 GUJ CK 0046
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 645 of 1,769
High Courts06 Mar 2013Dismissed
Jagdishgiri Khimgiri Vs State of Gujarat
Gujarat High Court · (2013) 3 DMC 106
High Courts06 Mar 2013
Commissioner of Income Tax Vs Mukesh and Kishor Barot Co-owners
Gujarat High Court · (2013) 215 TAXMAN 151
High Courts05 Mar 2013
Saini and Company Vs Gujarat Engineering and General Kamdar Union and 8 Others
Gujarat High Court · (2013) 2 LLJ 748
Industrial Disputes Act, 1947 — Section 18(3)(b), 9, 9
High Courts05 Mar 2013
IFCI Ltd. Vs Official Liquidator of Patel Mills Company Ltd. (In Liqn)
Gujarat High Court · (2013) 03 GUJ CK 0071
Companies Act, 1956 — Section 529, 529A, 530
High Courts05 Mar 2013Allowed
Dashrathlal Ishwarlal Patel Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1257
Constitution of India, 1950 — Article 226
High Courts05 Mar 2013Dismissed
Savitben Mahendrabhai Parmar Vs State of Gujarat and 2 and Others
Gujarat High Court · (2013) CriLJ 4472 : (2013) 2 GLR 1006
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts05 Mar 2013
Jay Vijay Express Carriers Vs Commissioner of Income Tax-III
Gujarat High Court · (2013) 215 TAXMAN 562
Income Tax Act, 1961 — Section 119, 119(2)(b), 264, 40(a)(ia)
High Courts05 Mar 2013Dismissed
Parag Vasat Mewada and Others Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 4635
High Courts05 Mar 2013
Atul Products Ltd. Vs Sumanbhai Maganbhai Patel
Gujarat High Court · (2013) 03 GUJ CK 0016
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 32(2)(b)
High Courts05 Mar 2013
Vodafone West Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 215 TAXMAN 456
High Courts04 Mar 2013
Nayan M. Shah Vs Income Tax Officer
Gujarat High Court · (2013) 215 TAXMAN 1
Income Tax Act, 1961 — Section 115WA, 143, 156, 179, 179(1)
High Courts04 Mar 2013
Vijay Rameshbhai Gupta Vs Assistant Commissioner of Income Tax Circle 2
Gujarat High Court · (2013) 215 TAXMAN 465
Income Tax Act, 1961 — Section 102(vi), 147, 148
High Courts04 Mar 2013Allowed
The Sindhu Resettlement Corporation Ltd. Vs Shree Om Commercial Co-Op. Society Ltd.
Gujarat High Court · (2013) 03 GUJ CK 0050
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1), 14(1)(c), 14(c)
High Courts04 Mar 2013Dismissed
Mahadev Malls Pvt. Ltd. Vs The Sindhu Resettlement Corporation Limited
Gujarat High Court · (2013) 03 GUJ CK 0048
High Courts04 Mar 2013
Parmar Dahyabhai Hemabhai Vs Parmar Prakashbhai Dahyabhai and 1 Another
Gujarat High Court · (2013) 2 GLR 1197
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 19, 2, 2(a), 2(b), 2(d)
High Courts04 Mar 2013
Shivjanamsingh N. Kushvaha Vs General Manager (Phones) and 2 Ors.
Gujarat High Court · (2013) 03 GUJ CK 0037
High Courts04 Mar 2013
H.S. Online Marketing Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2126
High Courts04 Mar 2013
Katira Construction Ltd. Vs Union of India and Others
Gujarat High Court · (2013) 258 CTR 337 : (2013) 352 ITR 513 : (2013) 214 TAXMAN 599
Constitution of India, 1950 — Article 133, 134A, 14, 16, 19(1)(g)Income Tax Act, 1961 — Section 11, 25(1), 271(1)(c)(iii), 279(2), 40(b)
High Courts04 Mar 2013Allowed
Mukeshbhai Khodabhai Madhad Vs State of Gujarat and Others
Gujarat High Court · (2013) 03 GUJ CK 0004
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200Penal Code, 1860 (IPC) — Section 114, 406, 420, 504, 506(2)