High Courts25 Feb 2013Allowed
Government of Gujarat Vs Amarshi Hirabhai
Gujarat High Court · (2013) LabIC 2593
Industrial Disputes Act, 1947 — Section 25F, 25F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 647 of 1,769
High Courts25 Feb 2013Dismissed
Joshi Anilkumar Jayntilal and 23 Ors. Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2013) 02 GUJ CK 0067
High Courts25 Feb 2013
Whiteline Chemicals Vs Income Tax Officer
Gujarat High Court · (2013) 216 TAXMAN 242
High Courts25 Feb 2013Allowed
Oriental Insurance Co. Ltd. Vs Indiraben Rajendra Sharma and Others
Gujarat High Court · (2013) 4 ACC 366
High Courts22 Feb 2013
Bharatbhai Khushalbhai Patel Trading as Harikrishna Industries Vs Delux Bearing Limited and Others
Gujarat High Court · (2013) 56 PTC 451
High Courts22 Feb 2013
Suo Motu Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1047
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 10, 11, 12, 14, 15
High Courts22 Feb 2013Allowed
Hemshekhar Jayantilal Shah Vs State of Gujarat and 4 Ors.
Gujarat High Court · (2013) 02 GUJ CK 0076
High Courts22 Feb 2013
Heirs of Chaudhary Veljibhai Bhagwanbhai and Others Vs Heirs of Chaudhary Prabhubhai Galbabhai and Others
Gujarat High Court · (2013) 2 GLR 1307
Bombay Agricultural Debtors Relief Act, 1947 — Section 24, 32, 33, 38, 4Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 30
High Courts22 Feb 2013Allowed
Railway Corridor Virodh Kishan Sangh and Others Vs Union of India and Others
Gujarat High Court · (2013) 2 GLR 1646
High Courts21 Feb 2013
Vaghela Raghuvirsinh Vs Pratapba and Others
Gujarat High Court · (2013) 2 GLR 1074
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Contract Act, 1872 — Section 4, 65Transfer of Property Act, 1882 — Section 59
High Courts21 Feb 2013
Union of India and Another Vs Ahmedhusen Mohmedbhai Momin
Gujarat High Court · (2013) 139 FLR 872
High Courts21 Feb 2013
Commissioner of Income Tax Vs Bhanwarlal Sharma
Gujarat High Court · (2013) 02 GUJ CK 0003
High Courts20 Feb 2013
Commissioner of Central Excise Vs Man Inds. (I) Ltd. CCE Vs Sanghi Indl. Ltd.
Gujarat High Court · (2013) 19 GSTR 430
High Courts20 Feb 2013
Natvarlal Dahyalal Thakkar Vs State of Gujarat and Another
Gujarat High Court · (2013) 3 GLR 1988
High Courts20 Feb 2013Allowed
Vinubhai Najibhai Chavda Vs Maheshkumar Ramchandra Raval
Gujarat High Court · AIR 2013 Guj 254 : (2013) 3 GLR 2503
High Courts19 Feb 2013
Commissioner of Income Tax-VI Vs Appollo Vikas Steels (P.) Ltd.
Gujarat High Court · (2013) 214 TAXMAN 642
Income Tax Act, 1961 — Section 14A, 73
High Courts19 Feb 2013
Legal Heirs of Ramshabad Umashanker (Gaywala Bhaiyajee) Vs Legal Heirs of Hasinabibi Abdul Hamid Amdavadi
Gujarat High Court · (2013) 1 RCR(Rent) 606
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1, Order 18 Rule 2, Order 18 Rule 3, Order 20 Rule 5Provincial Insolvency Act, 1920 — Section 54
High Courts19 Feb 2013
Gohil Manilal Hakabhai Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 1930
High Courts19 Feb 2013
Commissioner of Income Tax Vs Sintex Industries Ltd.
Gujarat High Court · (2013) 02 GUJ CK 0008
High Courts19 Feb 2013Allowed
Arjan Naran (Decd.) Through Legal Heirs Vs Jedibai Mohan and Others
Gujarat High Court · (2013) 3 GLR 2329