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Gujarat High Court judgments

35,376 judgments · page 646 of 1,769

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High Courts01 Mar 2013Disposed Off

Employees State Insurance Corporation Vs Reserve Bank of India and Others

Gujarat High Court · (2013) 138 FLR 201

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45G(3)(i), 45G(3)(x)
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High Courts01 Mar 2013

Netafim Irrigation India Pvt. Ltd. Vs Associated Farm Consultants

Gujarat High Court · (2013) 03 GUJ CK 0065

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High Courts01 Mar 2013Dismissed

Mariyambibi Ismailrasul and 1 Another Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 03 GUJ CK 0029

Constitution of India, 1950 — Article 226, 227
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High Courts01 Mar 2013

Commissioner of Income Tax Vs Blue Ocean Sea Transport Ltd.

Gujarat High Court · (2013) 215 TAXMAN 189

Income Tax Act, 1961 — Section 115V, 115VP, 115VP(2), 115VP(2), 115VP(3)
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High Courts01 Mar 2013Dismissed

Asger Ibrahim Amin Vs Life Insurance Corporation of India

Gujarat High Court · (2013) 138 FLR 142

Constitution of India, 1950 — Article 226
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High Courts28 Feb 2013

Hansaben B. Upadhyay Vs State of Gujarat and Others

Gujarat High Court · (2013) LabIC 3256

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High Courts28 Feb 2013

Contemporary Packaging Technologies Pvt. Ltd. Vs Union of India

Gujarat High Court · (2014) 299 ELT 439

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High Courts28 Feb 2013

Bhagora Manjibhai Ramjibhai Vs Registrar, Co-op. Societies and Another

Gujarat High Court · (2013) LabIC 2598

Constitution of India, 1950 — Article 15(4), 15(4), 16(4), 16(4)
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High Courts28 Feb 2013

Harishbhai N. Patel Vs National Horticulture Board and Another

Gujarat High Court · (2013) 2 GLR 1595

Constitution of India, 1950 — Article 14, 14, 19, 226, 227
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High Courts28 Feb 2013

Mohan Kumar C.K. Raman and Others Vs Oil and Natural Gas Corporation Ltd. and Others

Gujarat High Court · (2013) 02 GUJ CK 0035

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High Courts28 Feb 2013

S.N. Sinha Vs Chief Secretary Govt. of Gujarat and Others

Gujarat High Court · (2013) LabIC 2741

Bombay Civil Services Rules, 1959 — Rule 57A
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High Courts28 Feb 2013

Jagat Jayantilal Parikh Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 355 ITR 400 : (2013) 215 TAXMAN 444

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 143(1), 143(2), 143(3), 147
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High Courts28 Feb 2013

Commissioner of Service Tax Vs Gujarat State Seeds Certification Agency

Gujarat High Court · (2013) 64 VST 433

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High Courts27 Feb 2013Allowed

Hem Clearing Agency Vs Union of India

Gujarat High Court · (2013) 295 ELT 499

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High Courts27 Feb 2013

Kalind Stainless Steel Products (P.) Ltd. Vs ITO

Gujarat High Court · (2013) 02 GUJ CK 0021

Income Tax Act, 1961 — Section 69C
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High Courts27 Feb 2013Dismissed

State of Gujarat Vs Kishanlal Jethalal Sindhi and Another

Gujarat High Court · (2013) CriLJ 4629

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High Courts27 Feb 2013

Commissioner of Income Tax Vs Bankim Jayantilal Shah

Gujarat High Court · (2013) 218 TAXMAN 310

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High Courts26 Feb 2013Dismissed

Taraben and Another Vs Shaileshbhai Rangilbhai Patel and Others

Gujarat High Court · (2013) 3 GLR 2448

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High Courts26 Feb 2013Dismissed

M.P. Bhatt (Dead) and Others Vs State of Gujarat and Others

Gujarat High Court · (2013) 138 FLR 140 : (2013) 3 LLN 215

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High Courts25 Feb 2013

CIT Vs Nova Petrochemicals Ltd.

Gujarat High Court · (2013) 02 GUJ CK 0095

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