High Courts13 Mar 2013
Blessing Construction Vs Income Tax Officer
Gujarat High Court · (2013) 214 TAXMAN 645
Income Tax Act, 1961 — Section 68
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 644 of 1,769
High Courts12 Mar 2013
Paresh B. Chauhan Vs Union of India and Others
Gujarat High Court · (2013) LabIC 390
High Courts12 Mar 2013
Deputy Commissioner of Income Tax Vs Gujarat Narmada Valley Fertilizers Co. Ltd.
Gujarat High Court · (2013) 356 ITR 460 : (2013) 215 TAXMAN 72 : (2013) 215 TAXMAN 616
Income Tax Act, 1961 — Section 35D, 36(1)(iii), 37, 37(1)
High Courts11 Mar 2013
Gujarat State Fertilizer Co. Ltd. Vs Union of India
Gujarat High Court · (2013) 259 CTR 215 : (2013) 198 ECR 456 : (2013) 290 ELT 161 : (2014) 24 GSTR 86
Central Excises and Salt Act, 1944 — Section 11, 11AA, 35, 35B, 35BConstitution of India, 1950 — Article 136, 14Customs Act, 1962 — Section 129E, 142, 151A
High Courts08 Mar 2013
Richaben and 3 Ors. Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2013) 03 GUJ CK 0072
High Courts08 Mar 2013
Commissioner of Income Tax I Vs Sarswati Construction Co.
Gujarat High Court · (2013) 03 GUJ CK 0061
High Courts08 Mar 2013
Executive Engineer (OandM) DGVCL Vs M/s. Ashok Organics Industries Ltd.
Gujarat High Court · (2013) 03 GUJ CK 0049
High Courts08 Mar 2013
Executive Engineer (OandM) DGVCL Vs M/s. Kadakia Alkalies and Chemicals Ltd.
Gujarat High Court · (2013) 03 GUJ CK 0045
High Courts08 Mar 2013
Vasantkumar Thakarji Thakkar Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1351
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Electricity (Supply) Act, 1948 — Section 81Electricity Act, 1910 — Section 20, 56
High Courts08 Mar 2013Dismissed
Veraval Peoples Co-operative Bank Ltd. and Branch Manager Veraval Peoples Co-op Bank Ltd. Vs Tulsi Industries
Gujarat High Court · (2013) 03 GUJ CK 0027
High Courts08 Mar 2013
Farhan Haji Gafar Gudda Vs Rijwanaben Usmanbhai Patel and Others
Gujarat High Court · (2013) 3 GLR 2007
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Mar 2013
Bhupendrabhai Hasmukhbai Dalwadi and 4 Ors. Vs Saivtriben Ganumal Krishnani and 6 Ors.
Gujarat High Court · (2013) 03 GUJ CK 0068
High Courts07 Mar 2013
Upadhyay Yogeshkumar Prahladbhai Vs Vitthalbhai Karsanbhai Patel and Another
Gujarat High Court · (2013) 03 GUJ CK 0051
High Courts07 Mar 2013
H.I. Nanavati Vs Hon''ble High Court of Gujarat (On Administrative Side)
Gujarat High Court · (2013) LabIC 3391
High Courts07 Mar 2013
Kherani Sadruddin Pyarali Vs State of Gujarat and Another
Gujarat High Court · (2013) 03 GUJ CK 0025
High Courts07 Mar 2013
O.L. of Sunstar Chemicals Ltd. Vs Vijya Bank and Others
Gujarat High Court · (2013) 03 GUJ CK 0003
Companies Act, 1956 — Section 529, 529(A), 530
High Courts06 Mar 2013
Oriental Insurance Company Limited Vs Himanshu Prabhudasbhai Maniar L.H. of Decd. Parbhudasbhai and 1 Another
Gujarat High Court · (2013) 03 GUJ CK 0069
Motor Vehicles Act, 1988 — Section 140, 149(2), 166
High Courts06 Mar 2013Dismissed
Dahyabhai Mohanbhai Patel Vs Union of India
Gujarat High Court · (2013) 296 ELT 292
High Courts06 Mar 2013
Prabhavatiben G. Desai Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 2630
Gujarat Panchayats Act, 1961 — Section 203, 203
High Courts06 Mar 2013Dismissed
A.K. Mekwan Vs Official Liquidator of Narmada Auto Ltd. and 1 and Others
Gujarat High Court · (2013) 03 GUJ CK 0047
Companies Act, 1956 — Section 445(3)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)