High Courts28 Mar 2013Dismissed
Commissioner of C. Ex. Vs Gujarat Cypromet Ltd.
Gujarat High Court · (2017) 345 ELT 520
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 642 of 1,769
High Courts28 Mar 2013Dismissed
Pravin Jeshinbhai Gohil Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 2954
Constitution of India, 1950 — Article 14, 16, 309
High Courts28 Mar 2013
Commissioner of Income Tax III Vs Panchmahal Steel Ltd.
Gujarat High Court · (2013) 215 TAXMAN 140
Income Tax Act, 1961 — Section 43, 43(5)
High Courts28 Mar 2013
BSCPL Infrastructure Limited Vs Commercial Tax Officer and Others
Gujarat High Court · (2013) 63 VST 1
Gujarat Value Added Tax Act, 2003 — Section 14A, 45
High Courts28 Mar 2013
Commissioner of Central Excise Vs Gujarat Cypromet Ltd.
Gujarat High Court · (2013) 22 GSTR 365
High Courts28 Mar 2013Allowed
Rayaben and Another Vs Gujarat State Road Transport Corporation and Others
Gujarat High Court · (2013) 3 ACC 305
High Courts28 Mar 2013
Gujarat Water Supply and Sewage Board Vs Harjibhai Lakhubhai Parmar
Gujarat High Court · (2013) 03 GUJ CK 0017
Industrial Disputes Act, 1947 — Section 17B, 25F, 25G
High Courts28 Mar 2013
Director of Income Tax (International Taxation) Vs Ballast Nedam International
Gujarat High Court · (2013) 355 ITR 300 : (2013) 216 TAXMAN 69 : (2013) 215 TAXMAN 254
High Courts26 Mar 2013
Rhythm Chemicals (P.) Ltd. Vs Asstt. CIT
Gujarat High Court · (2013) 03 GUJ CK 0087
High Courts25 Mar 2013
Assistant Commissioner of Income Tax Vs Govindbhai N. Patel
Gujarat High Court · (2013) 215 TAXMAN 575
Evidence Act, 1872 — Section 132(1)
High Courts25 Mar 2013Allowed
Sports Club of Gujarat Ltd. Vs Union of India
Gujarat High Court · (2013) 31 STR 645 : (2013) 64 VST 191
High Courts22 Mar 2013Allowed
Rahul Lalitbhai Trivedi Vs State of Gujarat and Another
Gujarat High Court · (2013) LabIC 2633
Criminal Procedure Code, 1973 (CrPC) — Section 274, 275, 353Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6
High Courts22 Mar 2013Allowed
United India Insurance Co. Ltd. Vs Jyotsanaben Sudhirbhai Patel and Others
Gujarat High Court · (2013) 03 GUJ CK 0073
Motor Vehicles Act, 1988 — Section 149, 166, 170
High Courts22 Mar 2013
Shaileshbhai N. Goswami Vs State of Gujarat
Gujarat High Court · (2013) LabIC 2904
Constitution of India, 1950 — Article 226
High Courts22 Mar 2013Dismissed
State of Gujarat Vs Vijay Mistry Construction and Rajkamal Builders Pvt. Ltd. and Another
Gujarat High Court · (2013) 03 GUJ CK 0060
Arbitration and Conciliation Act, 1996 — Section 34, 37Income Tax Act, 1961 — Section 115JA
High Courts22 Mar 2013
State of Gujarat Vs Rajendrasinh @ Raju @ Mahavir Gautam Kishorsinh Chauhan and Others
Gujarat High Court · (2014) 1 CCR 181 : (2013) CriLJ 4383 : (2013) 3 GLR 1889 : (2013) 4 RCR(Criminal) 821
High Courts22 Mar 2013
State of Gujarat and Another Vs Nitin Construction Co.
Gujarat High Court · (2014) 1 ARBLR 421 : (2013) 3 GLR 2193
High Courts22 Mar 2013Allowed
Gunvantrai B. Hirpara Vs Divisional Controller G.S.R.T.C.
Gujarat High Court · (2013) 138 FLR 1040 : (2013) 3 LLJ 39
Industrial Disputes Act, 1947 — Section 11A