High Courts04 Apr 2013
Abdulbhai @ Abul Karimbhai Vs The State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0029
Penal Code, 1860 (IPC) — Section 201, 302, 307, 377
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 640 of 1,769
High Courts04 Apr 2013
Ismail Abdul Rahim decd. through his heirs and Others Vs Rukaiyabibi through heirs and Others
Gujarat High Court · (2014) 1 GLR 135
High Courts04 Apr 2013
Commissioner of Income Tax-II Vs Standard Tea Processing Co. Ltd.
Gujarat High Court · (2013) 215 TAXMAN 659
Finance Act, 2002 — Section 158BB, 158BB, 158BB(1)
High Courts04 Apr 2013
Vaghela Chandu Hiralal Vs Union of India and Others
Gujarat High Court · (2013) 04 GUJ CK 0010
Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts04 Apr 2013
Commissioner of Income Tax - II Vs Shilpa Dyeing and Printing Mills (P.) Ltd.
Gujarat High Court · (2013) 219 TAXMAN 279
High Courts03 Apr 2013
Commissioner of Income Tax Vs Suzlon Energy Ltd.
Gujarat High Court · (2013) 354 ITR 630 : (2013) 215 TAXMAN 272
Income Tax Act, 1961 — Section 14A, 37, 80I, 80IB
High Courts03 Apr 2013Dismissed
State of Gujarat Vs Rafik Ahemad Aziz Ahemad Sheikh
Gujarat High Court · (2013) 04 GUJ CK 0095
Bombay Police Act, 1951 — Section 135Bombay Prohibition Act, 1949 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378(1)(3)
High Courts03 Apr 2013Allowed
Mahipalsinh Karansinh Sisodiya and 1 Vs State of Gujarat and 1
Gujarat High Court · (2013) 04 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 504, 506(2), 507
High Courts03 Apr 2013
Patel Chhaganbhai Madhubhai (Dhaduk) Vs Modi Motilal Mohanlal
Gujarat High Court · (2013) 2 GLR 1582
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 29(2)
High Courts03 Apr 2013Dismissed
Oriental Insurance Company Ltd. Vs Chaturaben Bhurabhai Pipaliya and Others
Gujarat High Court · (2014) 2 ACC 163 : (2014) ACJ 249
Motor Vehicles Act, 1988 — Section 147
High Courts03 Apr 2013Dismissed
Pravinsinh Mahijibhai Sindha Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 89
High Courts03 Apr 2013
Dilipbhai Manubhai Chaudhary Vs State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 406, 417, 418, 420
High Courts02 Apr 2013
Commissioner of Income Tax-I Vs Pratham Developers
Gujarat High Court · (2013) 355 ITR 507 : (2013) 215 TAXMAN 570
Income Tax Act, 1961 — Section 80I, 80IB(1), 80IB(10)
High Courts02 Apr 2013
Director of Income Tax Vs Panna Lalbhai Foundation
Gujarat High Court · (2013) 216 TAXMAN 148
Income Tax Act, 1961 — Section 11, 12, 12A, 12A(1)(a), 12AA
High Courts02 Apr 2013
Sajjan M. Ranasariya Vs Competent Officer-Western D.F.C. and Others
Gujarat High Court · (2013) 04 GUJ CK 0083
Railways Act, 1989 — Section 20A, 20D, 20F
High Courts02 Apr 2013
Commissioner of Income Tax-V Vs Indrajit Singh Suri
Gujarat High Court · (2013) 215 TAXMAN 581
Income Tax Act, 1961 — Section 132(1)
High Courts02 Apr 2013Dismissed
C.A. Rajesh V. Dudhwala Vs Disciplinary Committee
Gujarat High Court · (2013) 04 GUJ CK 0077
Advocates Act, 1961 — Section 35, 35(3)(d), 38Chartered Accountants Act, 1949 — Section 21B, 21B(3)
High Courts02 Apr 2013
Bhadresh J. Mehta Vs Central Bureau of Investigation and Others
Gujarat High Court · (2013) 04 GUJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120(B), 120B, 420, 468, 471
High Courts02 Apr 2013
Commissioner of Income Tax Vs Micro Inks Ltd.
Gujarat High Court · (2013) 04 GUJ CK 0066
Income Tax Act, 1961 — Section 143(3), 147, 148, 80HHC, 80IA