High Courts02 Apr 2013
Khoda Avsar Chumeria Koli and Others Vs State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0053
Penal Code, 1860 (IPC) — Section 114, 302, 324, 34
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 641 of 1,769
High Courts02 Apr 2013Allowed
Motiben Keshurbhai Lagaria Vs Gujarat Industrial Development Corporation and Others
Gujarat High Court · (2013) 2 GLR 1531
High Courts02 Apr 2013Allowed
J.S. Bapna Vs Sardar Krushinagar Dantiwada Agricultural University and Another
Gujarat High Court · (2013) LabIC 3405
High Courts02 Apr 2013Allowed
Hindustan Coca-Cola Beverages Private Ltd. Vs Union of India and Others
Gujarat High Court · (2013) 04 GUJ CK 0035
Companies Act, 1956 — Section 391, 394Customs Act, 1962 — Section 11B, 27A, 75AIncome Tax Act, 1961 — Section 214, 244
High Courts02 Apr 2013
Montecarlo Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 222 TAXMAN 145
High Courts01 Apr 2013
Hemantkumar Vs State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts01 Apr 2013
Harshadsinh Bhupatsinh Chavda and Others Vs State of Gujarat and Others
Gujarat High Court · (2013) 04 GUJ CK 0098
High Courts01 Apr 2013
Commissioner of Income Tax Vs Prasad Multi Services Pvt. Ltd.
Gujarat High Court · (2013) 04 GUJ CK 0088
High Courts01 Apr 2013
Kantilal Sakarlal Gandhi Vs Income Tax Officer Ward 1(2)
Gujarat High Court · (2013) 117 CLA 122 : (2013) 180 CompCas 115 : (2013) 215 TAXMAN 340
Income Tax Act, 1961 — Section 11(2), 11(2)(a), 115WA, 143, 156Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2)(a), 3
High Courts01 Apr 2013Dismissed
State of Gujarat Vs Pradyumansinh Manubha Jadeja and 2 Ors.
Gujarat High Court · (2013) CriLJ 3913 : (2014) 1 DMC 66 : (2013) 2 GLR 1737
High Courts01 Apr 2013
Commissioner of Income Tax-II Vs Vishnudutt Sharma
Gujarat High Court · (2013) 04 GUJ CK 0067
Income Tax Act, 1961 — Section 194C, 194C(1), 194C(1)(k), 194C(2), 40(a)(ia)
High Courts01 Apr 2013
Hijarati Arjanbhai Palabhai Rathod Vs State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0063
High Courts01 Apr 2013Allowed
M/s. Hindusthan Chemicals Company Vs Mansingh Mangalram Verma
Gujarat High Court · (2013) 138 FLR 879 : (2013) 5 LLN 280
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts01 Apr 2013
Commissioner of Income Tax Vs N.J. India Invest (P.) Ltd.
Gujarat High Court · (2013) 215 TAXMAN 78
Income Tax Act, 1961 — Section 142(1), 271(1)(c)
High Courts01 Apr 2013
Kiritbhai Melabhai Tadvi Vs Narmadashankar Premjibhai Dave and Others
Gujarat High Court · (2013) 2 GLR 1677
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63(1)Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
High Courts01 Apr 2013Dismissed
Alkhabhai Manjibhai Gameti Vs Divisional Director
Gujarat High Court · (2013) 138 FLR 1042 : (2013) 5 LLN 579 : (2013) LLR 1166
High Courts01 Apr 2013Allowed
Gujarat State Financial Corporation Vs Bank of India Asset Recovery Management and Others
Gujarat High Court · (2013) 04 GUJ CK 0036
High Courts01 Apr 2013Dismissed
Regional Director, E.S.I.C. Vs Radha Krishna Prabhakar
Gujarat High Court · (2013) 138 FLR 876 : (2013) 2 GLR 1226 : (2013) LabIC 3846 : (2013) 4 LLN 627
Employees State Insurance Act, 1948 — Section 54, 55, 82Limitation Act, 1963 — Section 12, 5
High Courts01 Apr 2013
Pravin Ramlal Garg Vs State of Gujarat and 1
Gujarat High Court · (2013) 04 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 408, 420