High Courts09 Apr 2013Allowed
Jabbarsingh Balvantsingh Devda and 19 Ors. Vs Jamnaben Lachhabhai Bajag and Another
Gujarat High Court · (2013) 04 GUJ CK 0028
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 639 of 1,769
High Courts09 Apr 2013
Ratna Trayi Reality Service (P.) Ltd. Vs Income Tax Officer
Gujarat High Court · (2013) 356 ITR 493 : (2013) 215 TAXMAN 650
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(2), 143(3), 147Transfer of Property Act, 1882 — Section 19, 5
High Courts08 Apr 2013
Ferromatik Milacron India P. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 363 ITR 461
High Courts08 Apr 2013
Jain Prachya Vidyabhavan Vs Girishbhai Muljibhai Pujara and Another
Gujarat High Court · (2013) 3 GLR 2144
High Courts08 Apr 2013Dismissed
Keshavlal Morarbhai Patel through Poa Parulben K. Patel Vs Shantilal Gopalji Patel Decd. through Legal Heirs and Repre
Gujarat High Court · (2013) 04 GUJ CK 0091
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts08 Apr 2013Dismissed
Ashokkumar Ramdas Patel Vs State of Gujarat and Others
Gujarat High Court · (2013) 04 GUJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Hindu Marriage Act, 1955 — Section 9
High Courts08 Apr 2013Dismissed
Vinod M. Solanki Vs LIC of India and Another
Gujarat High Court · (2013) 04 GUJ CK 0032
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H), 25G, 25H
High Courts08 Apr 2013
CIT Vs Sabarkantha District Co-op. Purchase and Sales Union Ltd.
Gujarat High Court · (2013) 04 GUJ CK 0022
High Courts08 Apr 2013
Zafarulla I Malek Sevalia Vs Dy. CIT
Gujarat High Court · (2013) 04 GUJ CK 0016
High Courts05 Apr 2013Allowed
Vijay Harilal Bavisi Vs State of Gujarat
Gujarat High Court · (2013) 04 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Apr 2013Dismissed
Satyagrah Chhavni Coop. Hou. Soc. Ltd. Vs Harendra V. Joshi and 1 Another
Gujarat High Court · (2013) 04 GUJ CK 0072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27
High Courts05 Apr 2013Allowed
Vishwasrao Madhavrao Patil Vs State of Gujrat
Gujarat High Court · (2013) 04 GUJ CK 0059
Bombay Prohibition Act, 1949 — Section 66(1)(B), 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts05 Apr 2013Allowed
Bhagvatibhai Narottambhai Patel Vs Collector and 1
Gujarat High Court · (2013) 04 GUJ CK 0057
Constitution of India, 1950 — Article 226
High Courts05 Apr 2013Allowed
Mehulkumar Jantilal Makwana Vs The State of Gujarat and 1 Another
Gujarat High Court · (2013) 04 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts04 Apr 2013
Kashyap Sanjaybhai Joshi Vs State of Gujarat and 1 Another
Gujarat High Court · (2013) 04 GUJ CK 0080
Constitution of India, 1950 — Article 14
High Courts04 Apr 2013
Welspun Corp. Ltd. (formerly known as Welspun Gujarat Stahi) Vs Union of India and Others
Gujarat High Court · (2014) 301 ELT 33 : (2013) 20 GSTR 338
Central Excises and Salt Act, 1944 — Section 11B, 5A
High Courts04 Apr 2013Dismissed
P.G. Vyas and 3 Ors. Vs High Court of Gujarat and Another
Gujarat High Court · (2013) 04 GUJ CK 0064
High Courts04 Apr 2013
Commissioner of Income Tax-II Vs Tirupati Organisers (P.) Ltd.
Gujarat High Court · (2013) 216 TAXMAN 84
High Courts04 Apr 2013Allowed
Wallington Moses Macwan Vs Municipal School Board, A.M.C. and Others
Gujarat High Court · (2013) 139 FLR 592 : (2013) 2 GLR 1510 : (2013) LabIC 3878
Family Pension Scheme of the Gujarat Civil Services (Pension) Rules, 2003 — Rule 88
High Courts04 Apr 2013
Commissioner of Income Tax-V Vs Khambhatta Family Trust
Gujarat High Court · (2013) 215 TAXMAN 602
Income Tax Act, 1922 — Section 10(2)(x), 10(2)(xv), 12(2)Income Tax Act, 1961 — Section 37