COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 638 of 1,769

High Courts15 Apr 2013Allowed

Chandrasinh P. Raulji Vs Regional Director and Another

Gujarat High Court · (2013) 138 FLR 474

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25FPersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(i), 2(t), 47, 47(1)

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High Courts15 Apr 2013

Commissioner of Income Tax-II Vs Special Prints Ltd.

Gujarat High Court · (2013) 262 CTR 119 : (2013) 356 ITR 404 : (2013) 215 TAXMAN 628

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High Courts15 Apr 2013Allowed

Dhananjay Natvarlal Buch Vs State of Gujarat and Others

Gujarat High Court · (2013) LabIC 2602

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High Courts15 Apr 2013Dismissed

Francis Joseph Vs Shobha Francis Joseph

Gujarat High Court · (2013) 04 GUJ CK 0037

Guardians and Wards Act, 1890 — Section 7

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High Courts15 Apr 2013Dismissed

Commissioner of Income Tax Vs P.G. Foils Ltd.

Gujarat High Court · (2013) 356 ITR 594

Income Tax Act, 1961 — Section 115W, 115WA, 115WB, 115WC, 115WD

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High Courts12 Apr 2013

Shantilal Mohanlal Shah and Others Vs State of Gujarat and Others

Gujarat High Court · (2013) 3 GLR 1848

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High Courts12 Apr 2013

Mahendrakumar Pitambarbhai Doshi Vs Addl. Secretary, Revenue Department (Appeal) and Others

Gujarat High Court · (2013) 2 GLR 1495

Bombay Land Revenue Code, 1879 — Section 211, 211

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High Courts12 Apr 2013Dismissed

P.T. Kaneriya and 34 Vs State of Gujarat and 2

Gujarat High Court · (2013) 04 GUJ CK 0094

Constitution of India, 1950 — Article 14, 16, 19, 21, 226

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High Courts12 Apr 2013

Bharatbhai Lavjibhai Gabu Vs Gopinathji Dev Mandir Trust and 1

Gujarat High Court · (2013) 3 GLR 2026

Bombay Public Trusts Act, 1950 — Section 22, 32, 33, 34, 35Constitution of India, 1950 — Article 14, 226

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High Courts12 Apr 2013

Nagu @ Navala Teriya @ Tejiya Sangadiya and Another Vs State of Gujarat

Gujarat High Court · (2013) 04 GUJ CK 0061

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High Courts12 Apr 2013

Krupa Shirishkumar Modi Vs Charotar University of Science and Technology and Others

Gujarat High Court · (2013) 04 GUJ CK 0054

Constitution of India, 1950 — Article 226

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High Courts12 Apr 2013

Rahimbhai Jumabhai Shaikh Vs State of Gujarat

Gujarat High Court · (2013) 04 GUJ CK 0025

Penal Code, 1860 (IPC) — Section 302, 304, 498A

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High Courts10 Apr 2013

Mahek Glazes Pvt. Ltd. Vs Union of India

Gujarat High Court · (2014) 300 ELT 25

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High Courts10 Apr 2013Allowed

Ravjibhai Bhimjibhai Chauhan Vs Takhubha Ratansang Gohel (Decd) through Manjuba Takhubh and Others

Gujarat High Court · (2013) 04 GUJ CK 0093

Limitation Act, 1963 — Section 5

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High Courts10 Apr 2013

Dharmadev Infrastructure Pvt. Ltd. Vs Dharmendra Kumar Dahyabhai Patel and 1

Gujarat High Court · (2013) 04 GUJ CK 0092

Gujarat Town Planning and Urban Development Act, 1976 — Section 29

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High Courts10 Apr 2013

Vulcan Industrial Engineering Co. Ltd. Vs Union of India

Gujarat High Court · (2013) 297 ELT 190

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High Courts10 Apr 2013

Krishak Bharati Co-operative Ltd. Vs Union of India

Gujarat High Court · (2013) 40 STT 52

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High Courts09 Apr 2013

M/s. Sachdeva Industries Ltd. and Another Vs Paschim Gujarat Vij Company Ltd.

Gujarat High Court · (2013) 04 GUJ CK 0102

Constitution of India, 1950 — Article 226

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High Courts09 Apr 2013

Himson Textile Engineering Industries (P.) Ltd. Vs Asstt. CIT and Another

Gujarat High Court · (2013) 04 GUJ CK 0090

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High Courts09 Apr 2013

CIT Vs Gujarat State Financial Corporation

Gujarat High Court · (2013) 04 GUJ CK 0089

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