High Courts30 Apr 2013Allowed
Gujarat Urja Vikas Nigam Ltd. and Others Vs Natha Jinabhai Since Decd. Thro. his Heirs
Gujarat High Court · (2013) LabIC 3488
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 636 of 1,769
High Courts29 Apr 2013
Reckitt Benckiser Healthcare India Ltd. Vs Assistant Commissioner of Income Tax (OCD)
Gujarat High Court · (2014) 360 ITR 427
High Courts29 Apr 2013
Jamnagar Municipal Corporation Vs Hemalbhai Ishwarlal Dubal
Gujarat High Court · (2013) 3 GLR 2435
High Courts29 Apr 2013
Commissioner of Income Tax Vs Krupeshbhai N. Patel
Gujarat High Court · (2013) 359 ITR 504 : (2013) 216 TAXMAN 61
Companies Act, 1956 — Section 108, 153Income Tax Act, 1961 — Section 2(22)(e)
High Courts29 Apr 2013
Bhupendra Chunilal Bosamiya Vs Labour Court, Ahmedabad and Others
Gujarat High Court · (2013) 4 LLJ 151
High Courts26 Apr 2013
Rajeshkumar R. Nayak and Another Vs State of Gujarat and Another
Gujarat High Court · (2013) 04 GUJ CK 0099
High Courts25 Apr 2013
Commissioner of Income Tax-III Vs Suryadeep Salt Refinery and Chemical Works Ltd.
Gujarat High Court · (2013) 219 TAXMAN 251
High Courts25 Apr 2013
Kantibhai Ramabhai Gamar Vs Anubhag Nirikshakni Kacheri and Another
Gujarat High Court · (2013) 138 FLR 718 : (2013) 5 LLN 274
Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25B(2), 25F, 25G
High Courts25 Apr 2013
In Re: Metro Wireless Engineering India Private Limited
Gujarat High Court · (2013) 04 GUJ CK 0074
Companies Act, 1956 — Section 391, 392, 393, 393, 394
High Courts25 Apr 2013
Commissioner of Income Tax Vs J.J. Industries
Gujarat High Court · (2013) 358 ITR 531 : (2013) 216 TAXMAN 162
High Courts24 Apr 2013Disposed Off
Bileshwar Industrial Estate Developers Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2013) 2 GLR 1435
Bombay Stamp Act, 1958 — Section 39(1)(b), 39(1)(b)
High Courts24 Apr 2013
Bakul Chemicals (P.) Ltd. Vs Union of India
Gujarat High Court · (2013) 40 STT 47
High Courts24 Apr 2013
Gujarat Fisheries Central Co-op. Association Ltd. Vs Secretary, Gujarat Fisheries Karmachari Association
Gujarat High Court · (2013) 138 FLR 716 : (2013) 2 GLR 1547 : (2013) LabIC 3102 : (2013) 3 LLJ 740
High Courts24 Apr 2013
Messrs Priya Dyers Vs Commissioner of Central Excise
Gujarat High Court · (2013) 22 GSTR 191
Central Excises and Salt Act, 1944 — Section 35F
High Courts24 Apr 2013
TATA Chemicals Ltd. Vs Anil Kumar Singh Chauhan
Gujarat High Court · (2013) 138 FLR 723 : (2013) LLR 952
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Apr 2013Allowed
Rajendra N. Shah Vs Union of India and Another
Gujarat High Court · (2013) 2 GLR 1698
Constitution of India, 1950 — Article 13, 13(1), 13(2), 136, 14
High Courts22 Apr 2013Allowed
Manjudevi R. Somani Vs Union of India and Others
Gujarat High Court · AIR 2013 Guj 242 : (2013) 4 BC 694
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 15, 17, 18, 19, 202Penal Code, 1860 (IPC) — Section 191, 192, 193
High Courts22 Apr 2013Allowed
Mitesh Navinbhai Bhatt Vs Parul M. Bhatt
Gujarat High Court · (2013) 2 DMC 507 : (2013) 3 GLR 2085
Constitution of India, 1950 — Article 72Family Courts Act, 1984 — Section 10, 13(1)(ia), 19, 23(1)(b)