High Courts22 Apr 2013Allowed
Administrator, Shri Dhakdi Group Co-Operative Cotton-Seed and Others Vs Union of India and Others
Gujarat High Court · (2014) 2 BC 303 : (2013) 3 GLR 2337
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 637 of 1,769
High Courts22 Apr 2013Dismissed
Parshottam Bhai Keshav Bhai Goyani and Others Vs Bhavnagar District Co-Operative Bank Ltd.
Gujarat High Court · (2013) 138 FLR 712 : (2013) 3 GLR 1926 : (2013) LabIC 3126 : (2013) 4 LLN 631 : (2013) LLR 954
Payment of Gratuity Act, 1972 — Section 4, 4(2), 4(3)
High Courts22 Apr 2013
Siddhi Vinayak Transport Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 362 ITR 72
High Courts22 Apr 2013Dismissed
Pramodkumar C. Shah Vs Rajulaben Pramodkumar Shah
Gujarat High Court · (2013) 2 DMC 240
Constitution of India, 1950 — Article 136Family Courts Act, 1984 — Section 19
High Courts22 Apr 2013
National Dairy Development Board Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 362 ITR 79 : (2013) 356 ITR 413 : (2013) 215 TAXMAN 392
Income Tax Act, 1961 — Section 143(3), 147, 148, 41(1), 43National Dairy Development Board Act, 1987 — Section 44
High Courts18 Apr 2013Partly Allowed
Rameshbhai Budhiyabhai Rathod Vs The State of Gujarat
Gujarat High Court · (2014) CriLJ 230
High Courts18 Apr 2013
Bambhalia Bharatbhai Bhikhabhai Vs Principal Chief Forest Officer and Others
Gujarat High Court · (2013) LabIC 3251
High Courts18 Apr 2013
Jinabhai Chhibhabhai Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 4066
High Courts17 Apr 2013
Jaswant K. Gandhi Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 19 : (2014) LabIC 69
High Courts17 Apr 2013
K.L.J. Organics Ltd. Vs Union of India
Gujarat High Court · (2013) 297 ELT 490 : (2014) 45 GST 139 : (2014) 24 GSTR 321
High Courts17 Apr 2013Dismissed
Delhi Public School Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 1908 : (2013) LabIC 2714 : (2013) 3 LLJ 655 : (2013) 4 LLN 237 : (2013) LLR 974
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4)
High Courts17 Apr 2013
Shah Pushpaben Pravinchandra Vs State of Gujarat and Another
Gujarat High Court · (2013) 3 EFLT 803 : (2013) 2 GLR 1587
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133, 397
High Courts17 Apr 2013
Commissioner of Customs (Preventive) Vs Palvi Power Tech Sales P. Ltd.
Gujarat High Court · (2014) 299 ELT 180 : (2013) 20 GSTR 332 : (2013) 40 STT 148
Customs Act, 1962 — Section 128, 128A, 129A, 129A(1), 129B
High Courts17 Apr 2013
Commissioner of Income Tax-I Vs Rajesh Vitthalbhai Patel
Gujarat High Court · (2013) 218 TAXMAN 301
High Courts16 Apr 2013
Transwind Infrastructure (P) Ltd. Vs Income Tax Officer
Gujarat High Court · (2014) 362 ITR 67
High Courts16 Apr 2013
Commissioner of Income Tax Vs Sardar Sarovar Narmada Nigam Ltd.
Gujarat High Court · (2013) 263 CTR 591 : (2014) 364 ITR 477 : (2013) 218 TAXMAN 248
High Courts16 Apr 2013
R.M. Engineering Works Vs Khushalbhai Manilal Chavda and Others
Gujarat High Court · (2013) LabIC 2652 : (2013) 3 LLJ 443 : (2013) 3 LLN 640 : (2013) LLR 803
Payment of Gratuity Act, 1972 — Section 2(s), 2(s)
High Courts16 Apr 2013
Gujarat Borosil Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 363 ITR 293
High Courts15 Apr 2013Dismissed
R.M. Engineering Works Vs Khushalbhai Manilal Chavda and Others
Gujarat High Court · (2013) 138 FLR 478
Payment of Gratuity Act, 1972 — Section 2, 2(s)
High Courts15 Apr 2013
Umesh Krishnani Vs Income Tax Officer
Gujarat High Court · (2013) 04 GUJ CK 0096
Income Tax Act, 1961 — Section 131, 132, 154, 260A, 68