High Courts06 May 2013Dismissed
Bhagwanjibhai Laljibhai Parmar Vs District Development Officer and Others
Gujarat High Court · (2013) 05 GUJ CK 0013
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 635 of 1,769
High Courts06 May 2013Disposed Off
Gujarat State Energy Generation Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 262 CTR 44 : (2013) 358 ITR 254
High Courts03 May 2013
Classic Network Ltd. Vs Union of India and Others
Gujarat High Court · (2013) 05 GUJ CK 0052
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts03 May 2013Allowed
Divisional Controller Vs Lakshmanbhai Shantilal Vasava
Gujarat High Court · (2013) 05 GUJ CK 0051
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts03 May 2013Dismissed
Nagarbhai Lakhabhai Makwana Vs Gujarat Agro Industries Corporation Ltd.
Gujarat High Court · (2013) 05 GUJ CK 0050
High Courts03 May 2013
Bhavarlal Fugluji Vishnoi and Another Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 1982
High Courts03 May 2013Allowed
General Manger, ONGC Limited Vs Chamanji Kuberji and Others
Gujarat High Court · (2013) 05 GUJ CK 0034
Land Acquisition Act, 1894 — Section 16, 18, 23(1), 23(1A), 23(2)
High Courts03 May 2013Dismissed
State of Gujarat and Another Vs M/s. Banyan and Baerry Construction Pvt. Ltd.
Gujarat High Court · (2013) 05 GUJ CK 0033
Arbitration Act, 1940 — Section 14, 15, 16, 30, 33Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 15, 16, 30, 5
High Courts02 May 2013
Baboo Ram Hari Chand Vs Union of India
Gujarat High Court · (2014) 304 ELT 371
High Courts02 May 2013Allowed
Ankur Arunrao Pawale Vs Ritaben Rameshbhai Bhatt and Another
Gujarat High Court · (2013) 3 GLR 2429
High Courts02 May 2013Dismissed
Babaji Nathaji Chauhan Vs Torrent Power Ltd. and 1 Another
Gujarat High Court · (2013) 05 GUJ CK 0049
Constitution of India, 1950 — Article 226, 227, 311
High Courts02 May 2013
Commissioner of Income Tax IV Vs Sikandarkhan N. Tunvar
Gujarat High Court · (2013) 259 CTR 57 : (2013) 357 ITR 312 : (2014) 220 TAXMAN 256
Banking Regulation Act, 1949 — Section 5(c), 5(cci), 5(ccv), 56, 56(c)General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1961 — Section 10(20), 139, 192, 194A, 194C
High Courts02 May 2013
Commissioner of Income Tax Vs Patel Maheshbhai Dahyabhai
Gujarat High Court · (2014) 222 TAXMAN 153
High Courts02 May 2013
Pradeepkumar H. Badheka and 2 Others Vs Regional Provident Fund Commissioner and 2 Others
Gujarat High Court · (2013) 05 GUJ CK 0003
High Courts01 May 2013Partly Allowed
Hiralal Mulchand Kiri Vs Brahmani Transport Co. and Others
Gujarat High Court · (2013) 4 ACC 284
High Courts01 May 2013
Chhaganbhai Babarbhai Godigajbar Vs Nandgopal Parthasarathi Mudliyar and Others
Gujarat High Court · (2013) 05 GUJ CK 0055
High Courts01 May 2013
Commissioner of Income Tax-I Vs Alfa ICA (India) Ltd.
Gujarat High Court · (2013) 05 GUJ CK 0053
Income Tax Act, 1961 — Section 143(3), 147, 32, 32 [2(iii)(b)), 32(2)
High Courts01 May 2013
Commissioner of Income Tax-I Vs Gurvinder Transport
Gujarat High Court · (2013) 215 TAXMAN 593
Income Tax Act, 1961 — Section 194C, 194C(3)(i), 40(a)(ia)
High Courts01 May 2013
Patel Bhanubhai Karsandas Vs State of Gujarat and Another
Gujarat High Court · AIR 2013 Guj 300 : (2014) 1 GLR 221
High Courts30 Apr 2013
Commissioner of Income Tax Vs Net 4 Nuts Ltd.
Gujarat High Court · (2013) 358 ITR 535