High Courts08 May 2013Dismissed
General Manager and 1 Vs Usman Hassanbhai Bhatti and 2
Gujarat High Court · (2013) 05 GUJ CK 0020
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 634 of 1,769
High Courts08 May 2013Allowed
Navinchandra Vishnuprasad Shah Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1129
High Courts07 May 2013Allowed
New India Assurance Company Ltd. Vs Hitendrasinh Rathansinh Solanki and Others
Gujarat High Court · (2013) 3 ACC 178 : (2014) ACJ 1436
High Courts07 May 2013Dismissed
State of Gujarat Vs Yusufbhai Alibhai Sipai
Gujarat High Court · (2013) 3 GLR 2260
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A, 498A
High Courts07 May 2013Allowed
Anilbhai Becharbhai Italia Vs State of Gujarat and Others
Gujarat High Court · (2013) 05 GUJ CK 0042
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 226
High Courts07 May 2013
The State of Gujarat Vs Arvindbhai Maganlal Solani and 5
Gujarat High Court · (2013) 05 GUJ CK 0036
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts07 May 2013
Commissioner of Income Tax Vs Tripti Menthol Industries
Gujarat High Court · (2013) 217 TAXMAN 102
Income Tax Act, 1961 — Section 260F, 260F
High Courts07 May 2013
Charotar Nagrik Sahakari Bank Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 360 ITR 373
High Courts07 May 2013
Mavji Bhoja Koli Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 53
High Courts07 May 2013
Adani Ports and Special Econ. Zone Ltd. Vs Dy. CIT
Gujarat High Court · (2013) 05 GUJ CK 0016
High Courts07 May 2013Allowed
Taraben Narandas and Others Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2376
High Courts06 May 2013
Jayprakash Pandya Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 4101
High Courts06 May 2013Disposed Off
Gujarat State Co-operative Land Development Bank Ltd. Vs Pravinchandra Chandulal Modi deceased through his heirs and Another
Gujarat High Court · (2013) 138 FLR 1044 : (2013) 3 LLN 644 : (2013) LLR 800
Constitution of India, 1950 — Article 227
High Courts06 May 2013Dismissed
State of Gujarat Vs Sumanbhai Ramanbhai Ghodiya Patel
Gujarat High Court · (2013) 05 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 May 2013
Deep Construction Co. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 215 TAXMAN 700
Income Tax Act, 1961 — Section 44AD
High Courts06 May 2013Dismissed
Asstt. Provident Fund Commissioner Vs AC Nielsen Org Garg Pvt. Ltd.
Gujarat High Court · (2013) 138 FLR 185 : (2013) 3 LLJ 397 : (2013) 3 LLN 212 : (2013) LLR 653
High Courts06 May 2013
Yunusbhai Hamidbhai Dhanga and 5 Vs Dilipkumar Motisinh Rathod and 2
Gujarat High Court · (2013) 05 GUJ CK 0038
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 May 2013
Jayendrasinh Balubha Vaghela Vs State of Gujarat and Others
Gujarat High Court · (2013) 05 GUJ CK 0032
Constitution of India, 1950 — Article 226
High Courts06 May 2013
Girish Shantilal Shukla Vs Bank of Baroda
Gujarat High Court · (2014) LabIC 521 : (2013) 3 LLJ 698
Industrial Disputes Act, 1947 — Section 18(a), 2(p)
High Courts06 May 2013Dismissed
New India Assurance Co. Ltd. Vs Bhikhabhai Desaibhai Rathod and Others
Gujarat High Court · (2013) 3 ACC 494