High Courts10 May 2013Partly Allowed
Oriental Insurance Co. Ltd. Vs Urmilaben Lallubhai Parmar and Others
Gujarat High Court · (2013) 3 ACC 239
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 633 of 1,769
High Courts10 May 2013
Gujarat Industrial Investment Corporation Ltd. and Others Vs Gujarat Industrial Co-Operative Bank Ltd. and Others
Gujarat High Court · (2013) 3 GLR 2698
High Courts10 May 2013
Vinodbhai Babubhai Dabhi Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2063
High Courts10 May 2013Dismissed
Gujarat State Road Transport Corporation Vs Khatunbibi Ilmuddin Kureshi and Others
Gujarat High Court · (2013) 4 ACC 643
High Courts09 May 2013
Pratik Manhendra Gandhi Vs State of Gujarat and Another
Gujarat High Court · (2013) 63 VST 178
Gujarat Value Added Tax Act, 2003 — Section 45
High Courts09 May 2013Allowed
Roshan Maganlal Desai Vs Liquidator of Prasad Mills Ltd.
Gujarat High Court · (2013) 05 GUJ CK 0045
Companies Act, 1956 — Section 457(1), 459
High Courts09 May 2013
Mayaben Ramanlal Jaiswal and Another Vs Rajubhai Chimanlal Jaiswal and Another
Gujarat High Court · (2014) ACJ 859 : (2013) 3 GLR 1993
High Courts09 May 2013
Shree Cement Ltd. Vs Union of India and Others
Gujarat High Court · (2014) 25 GSTR 580
High Courts09 May 2013
The State of Gujarat Vs Nemchand Maniram Rathod
Gujarat High Court · (2013) 05 GUJ CK 0037
Bombay Prohibition Act, 1949 — Section 66(1)(b), 85(1)(3)
High Courts09 May 2013Allowed
Patel Sejalben Vs Regional Passport Officer
Gujarat High Court · (2013) 05 GUJ CK 0030
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts09 May 2013Allowed
Somlubhai Sonjibhai Ganvit Vs State of Gujarat
Gujarat High Court · (2013) LabIC 3417
High Courts09 May 2013
Chamanbhai Maganbhai Vinzula and Another Vs D.H. Brahmbhatt - I.A.S. The Designated Authority and Secretary and Others
Gujarat High Court · (2013) 3 GLR 2233
High Courts09 May 2013
Binani Cement Ltd. Vs Union of India and Another
Gujarat High Court · (2013) 21 GSTR 383
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111(d), 111(m), 112(a), 18(2), 18(3)
High Courts09 May 2013
Neesa Leisure Ltd. Vs Deputy Commissioner of Income Tax and Another
Gujarat High Court · (2014) 266 CTR 500
High Courts08 May 2013Allowed
Niruben Umakant Pandit Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (2013) 05 GUJ CK 0054
Constitution of India, 1950 — Article 14, 226
High Courts08 May 2013
Patel Vipulkumar Kanubhai Vs State of Gujarat and Others
Gujarat High Court · (2013) 05 GUJ CK 0043
Constitution of India, 1950 — Article 14, 226Registration of Births and Deaths Act, 1969 — Section 15
High Courts08 May 2013
Meenaben Somabhai Parmar Vs The State of Gujarat and 1
Gujarat High Court · (2013) 05 GUJ CK 0031
Gujarat Municipalities Act, 1963 — Section 258
High Courts08 May 2013
Ahmedabad Municipal Corp. Vs Damyantiben and Others
Gujarat High Court · (2013) 05 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 173
High Courts08 May 2013
Sayakkanwar Savaisinh Bhati and 2 Vs Revashankar Gopalbhai Maharaj and 7
Gujarat High Court · (2013) 05 GUJ CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 163A, 173
High Courts08 May 2013Dismissed
Gujarat State Civil Supplies Corp. Ltd. Vs State of Gujarat and 1
Gujarat High Court · (2013) 05 GUJ CK 0021
Penal Code, 1860 (IPC) — Section 408, 409, 468, 477