High Courts17 Jun 2013Allowed
Shree Deesa Nagarik Sahkari Bank Ltd. Vs Riya Sadi and Others
Gujarat High Court · (2013) 06 GUJ CK 0049
Multi-State Cooperative Societies Act, 2002 — Section 11Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 631 of 1,769
High Courts17 Jun 2013Dismissed
Patel Jayantibhai Prahladbhai and Others Vs Regional Manager and Others
Gujarat High Court · (2013) 06 GUJ CK 0027
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 4
High Courts17 Jun 2013
Chaudhary Baldevbhai Hiralal Vs Kheralu Municipal Borough and Another
Gujarat High Court · (2013) 139 FLR 388
High Courts17 Jun 2013
Maheshkumar Bhalaji Vs Rekhaben Chhotaji Thakore and Others
Gujarat High Court · (2013) 3 GLR 2474
High Courts14 Jun 2013Dismissed
Regional Director, E.S.I.C. Vs Rajesh Laljibhai
Gujarat High Court · (2013) 139 FLR 513 : (2013) 5 LLN 583
High Courts14 Jun 2013
Fatehshinh Amirsinh Chauhan and Others Vs Bhanabhai Nathubhai Prajapati and Others
Gujarat High Court · (2013) 06 GUJ CK 0046
Constitution of India, 1950 — Article 227Mamlatdars Court Act, 1906 — Section 5
High Courts13 Jun 2013
Employees'' Provident Funds Organisation Vs Sihor Mercantile Co-op. Bank Ltd.
Gujarat High Court · (2013) 139 FLR 161 : (2013) LLR 1273
High Courts13 Jun 2013
Mangal Textiles Mills (I) P. Ltd. Vs Union of India and Another
Gujarat High Court · (2013) 22 GSTR 332
High Courts13 Jun 2013
Saukat Ismail Patel Vs B.C. Gandhi, Advocate
Gujarat High Court · (2013) 06 GUJ CK 0047
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 2013
Hemalbhai Chimanlal Makadia and 1 Another Vs Chimanlal Gokalbhai Makadia and Others
Gujarat High Court · (2013) 06 GUJ CK 0043
Registration Act, 1908 — Section 25
High Courts13 Jun 2013
Bhaijibhai Karshanbhai Tadvi Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 3716
High Courts13 Jun 2013Allowed
Lilaben Digambar Navre Vs State of Gujarat and Others
Gujarat High Court · (2014) LabIC 666
High Courts13 Jun 2013
Belaben Urmishbhai Gandhi and 1 Another Vs Hiralal Kanchanlal Modi and Others
Gujarat High Court · (2013) 06 GUJ CK 0018
High Courts13 Jun 2013
Sheth Hasmukhlal Ganpatram Vs Legal Heirs Of Ratilal Mohanlal Thaker
Gujarat High Court · (2013) 06 GUJ CK 0014
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts13 Jun 2013
Pradeep Girdharlal Soni Vs State of Gujarat and Another
Gujarat High Court · (2013) LabIC 4612
High Courts12 Jun 2013Dismissed
Raj Petro Specialities Vs Union of India
Gujarat High Court · (2017) 345 ELT 496
High Courts12 Jun 2013
Bhupendrabhai Samjubhai and Another Vs Diwaliben and Others
Gujarat High Court · (2013) 3 GLR 2177
Limitation Act, 1963 — Article 137
High Courts12 Jun 2013
Raj Petro Specialities Vs Union of India and Others
Gujarat High Court · (2013) 22 GSTR 529
High Courts12 Jun 2013
Gujarat Water Supply and Sewage Board Vs Natvarlal Mohanbhai Vaghela
Gujarat High Court · (2013) 06 GUJ CK 0045
Industrial Disputes Act, 1947 — Section 17B, 25B
High Courts12 Jun 2013Allowed
Ratanpur Gram Panchayat Vs Amrutbhai Shamalbhai Vankar
Gujarat High Court · (2013) 06 GUJ CK 0039
Constitution of India, 1950 — Article 227