High Courts03 Jul 2013
Shiva Industrial Security Vs Regional Provident Fund Commissioner
Gujarat High Court · (2013) LLR 1091
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 629 of 1,769
High Courts03 Jul 2013Dismissed
Bhavanji Kuvarji Thakore Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2497
High Courts03 Jul 2013Dismissed
Patel Chintan Rameshbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 3506
High Courts03 Jul 2013
Uttar Gujarat Vij Company Ltd. Vs Municipal Commissioner of City of Ahmedabad
Gujarat High Court · AIR 2013 Guj 297
High Courts02 Jul 2013Partly Allowed
Baba Saheb Sarkari Kumar Chhatraliya Vs Lallubhai Lajibhai Rahit and Another
Gujarat High Court · (2013) 139 FLR 391
High Courts02 Jul 2013
Madhukant Pranlal Shah Vs Bank of India
Gujarat High Court · AIR 2013 Guj 262 : (2014) 1 BC 113
High Courts02 Jul 2013
Jayesh Raichand Shah Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 360 ITR 387
High Courts02 Jul 2013
Sintex Industries Ltd. Vs Assistant Commissioner of Income Tax (OSD)
Gujarat High Court · (2013) 219 TAXMAN 43
High Courts02 Jul 2013Dismissed
State of Gujarat Vs Balkarsinh Harisinh Jhat Shikh
Gujarat High Court · (2014) 1 Crimes 494
High Courts02 Jul 2013Dismissed
Manilal Mangalbhai Vasava Vs State of Gujarat
Gujarat High Court · (2014) 1 GLR 799
High Courts01 Jul 2013Allowed
Mahesh Dayaldas Pahiwani and Another Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 Crimes 502
High Courts01 Jul 2013Allowed
Bhavinkumar Shaileshbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 Crimes 3
High Courts28 Jun 2013
Akshar Finance Ltd. and Others Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 Crimes 5
High Courts28 Jun 2013
Vickykumar Vs State of Gujarat
Gujarat High Court · (2014) 2 CCR 248 : (2013) CriLJ 4020 : (2013) 3 GLR 2228
High Courts28 Jun 2013Allowed
Ratilal Maganlal Intwala Since Decd. Through Heirs and Others Vs Special Secretary (Appeal) and Others
Gujarat High Court · (2013) 3 GLR 2520
High Courts27 Jun 2013
Commissioner of Income Tax Vs Gujarat Informatics Ltd.
Gujarat High Court · (2013) 217 TAXMAN 78
Income Tax Act, 1961 — Section 260A, 30, 31, 32, 33
High Courts27 Jun 2013
Rameshbhai Mathurbhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2276
High Courts25 Jun 2013Allowed
Ghanchi Bhaichandbhai Nalabhai Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 311