High Courts08 Jul 2013
Fortune Sarees Pvt. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2013) 07 GUJ CK 0061
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 628 of 1,769
High Courts08 Jul 2013
Commissioner of Income Tax-III Vs Babul Harivadan Parikh
Gujarat High Court · (2014) 222 TAXMAN 159
High Courts08 Jul 2013
Harisinh Bhagwatsinh Sarvaiya Vs State of Gujarat and Another
Gujarat High Court · (2013) 3 GLR 2723
High Courts08 Jul 2013Dismissed
State of Gujarat Vs Gopalbhai Devjibhai Gajera
Gujarat High Court · (2014) 1 GLR 440
High Courts05 Jul 2013
Kantaben Manulal Vs Mafatlal Motilal Patel Decd. Thro Heirs and Another
Gujarat High Court · (2014) 2 GLR 1072 : (2014) 1 RCR(Rent) 58
High Courts04 Jul 2013Disposed Off
Vir Retail Pvt. Ltd. and Others Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 BC 338
High Courts04 Jul 2013
Babu @ Babu Bajaniya Kalubhai Motibhai Parmar Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2743
High Courts04 Jul 2013Dismissed
Ullasbhai Parsottambhai (Legal Heirs of Decd.) and Others Vs Patel Dineshbhai Ramabhai
Gujarat High Court · (2014) 1 GLR 596
High Courts04 Jul 2013
Ritaben Ashwinkumar Parmar Vs Ashwinkumar Manilal Parmar
Gujarat High Court · (2014) 1 GLR 108
High Courts04 Jul 2013
New India Assurance Co. Ltd. Vs Jaysukhlal Maganlal Doshi and Others
Gujarat High Court · (2014) 1 ACC 872 : (2014) ACJ 1075 : (2014) 2 ALLMR 15 : (2013) 3 GLR 2283
High Courts04 Jul 2013
State of Gujarat Vs Gajendrabhai Amrutlal Parmar and Others
Gujarat High Court · (2014) 1 DMC 338
High Courts03 Jul 2013Partly Allowed
Sanjay Ratilal Chavda Vs The State of Gujarat and Another
Gujarat High Court · (2014) 1 Crimes 498
High Courts03 Jul 2013
Hiralal L. Patel Vs Snehalben Bharatbhai Patel and Others
Gujarat High Court · (2013) LabIC 3651
High Courts03 Jul 2013Allowed
Meeraben Hasmukhbhai Kharecha Vs Secretary, Primary Education and Others
Gujarat High Court · (2013) LabIC 3528
Gujarat Civil Services (General Conditions of Services) Rules, 2002 — Rule 36
High Courts03 Jul 2013Allowed
Canara Bank Ashram Road Vs Collector of Stamps and 3 Others
Gujarat High Court · (2014) 1 GLR 241
Companies Act, 1956 — Section 394, 529, 529AConstitution of India, 1950 — Article 14, 19, 21, 226, 265Gujarat Stamp Act, 1958 — Section 2, 2(g), 39, 5, 53
High Courts03 Jul 2013
Y.P. Kumpavat and Others Vs State of Gujarat and Others
Gujarat High Court · (2014) LabIC 474
High Courts03 Jul 2013Partly Allowed
Virappa Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2401
High Courts03 Jul 2013Dismissed
Commissioner of Income Tax Vs Madhav Enterprise Pvt. Ltd.
Gujarat High Court · (2013) 356 ITR 588
Income Tax Act, 1961 — Section 143(3), 269SS, 269T, 271D, 271E
High Courts03 Jul 2013
Chandrakant Shankerlal Shah Vs Liquidator Anand Peoples Cooperative Bank Ltd. and Others
Gujarat High Court · (2013) 07 GUJ CK 0039
Advocates Act, 1961 — Section 35, 37, 38, 48AACivil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 13, Order 9 Rule 9, Order 9 Rule 9Constitution of India, 1950 — Article 14, 226, 246(1), 254, 254(2)
High Courts03 Jul 2013Dismissed
Vraj R. Parmar Vs State of Gujarat and Others
Gujarat High Court · AIR 2013 Guj 258 : (2014) 1 GLR 510