High Courts25 Jul 2013
State of Gujarat Vs Lalitaben alias Shardaben Haribhai Thakkar and Others
Gujarat High Court · (2014) CriLJ 1219
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 626 of 1,769
High Courts25 Jul 2013Dismissed
Kantilal Ambalal Patel and Another Vs Jalaram Land Developers - Prop. of Kamleshkumar Shankarbhai and Others
Gujarat High Court · (2014) 2 ARBLR 192 : (2014) 1 GLR 331
High Courts24 Jul 2013
Visnagar Muncipality and Others Vs Jitendrakumar Babulal Barot and Others
Gujarat High Court · (2013) 07 GUJ CK 0042
High Courts24 Jul 2013
Bipinbhai Ramjibhai Vegad (Kumbhar) Vs The State of Gujarat
Gujarat High Court · (2014) CriLJ 1521 : (2014) 1 GLH 306
High Courts23 Jul 2013
Vasantbhai Ratilal Makwana Vs The State of Gujarat
Gujarat High Court · (2014) 1 GLH 182
High Courts23 Jul 2013Allowed
Sarabhai Piramal Pharmaceuticals Ltd. Vs Collector and Additional Superintendent of Stamps
Gujarat High Court · (2014) 1 GLR 425
High Courts23 Jul 2013Dismissed
Naved Naeemuddin Kadri through his Mother Jakerabanu Naimuddin Kadri Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 302
High Courts22 Jul 2013Dismissed
Commissioner of Income Tax Vs Dineshchandra Shantilal Shah (HUF)
Gujarat High Court · (2014) 266 CTR 529 : (2013) 359 ITR 57
Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 271D, 271E
High Courts22 Jul 2013
Sejalben Bhavikbhai Vohoti Vs Bhavikbhai Amrutlal Vihoti and Another
Gujarat High Court · (2013) CriLJ 4077
High Courts19 Jul 2013Allowed
Gheewala Shankerlal Mafatlal Vs Gheewala Chandrakantbhai Valjibhai (deceased by LRs.)
Gujarat High Court · AIR 2013 Guj 286 : (2014) 1 RCR(Rent) 128
High Courts19 Jul 2013
Gujarat Industrial Development Corporation Vs Revabhai Maganbhai Patel
Gujarat High Court · (2013) 139 FLR 874
High Courts19 Jul 2013Allowed
Vrajlal Bhanjibhai Chavda Vs Alpesh Nandlal Rathod and Others
Gujarat High Court · (2013) 3 GLR 2517
High Courts18 Jul 2013Dismissed
Babubhai Nathabai Valand Vs Secretary, Narmada Water Resources and Water Supply and Another
Gujarat High Court · (2014) LabIC 1091
High Courts18 Jul 2013
Assistant Commissioner of Income Tax Vs Ge India Industrial Pvt. Ltd.
Gujarat High Court · (2014) 266 CTR 207 : (2013) 358 ITR 410
High Courts18 Jul 2013Allowed
D.G. Solanki Vs State of Gujarat and Others
Gujarat High Court · (2014) LabIC 1029
High Courts18 Jul 2013Allowed
Jasubhai S. Parmar Vs Dist. Superintendent of Police and Others
Gujarat High Court · (2013) 3 GLR 2729
High Courts17 Jul 2013
Dic Fine Chemicals Pvt. Ltd. Vs Union of India
Gujarat High Court · (2014) 304 ELT 332
High Courts17 Jul 2013Disposed Off
Mahendra Eknath Surajdin Devre Vs State of Gujarat
Gujarat High Court · (2014) 1 GLH 123
High Courts17 Jul 2013
V.G. Gavle Vs Union of India and Others
Gujarat High Court · (2013) 3 GLR 2069 : (2013) LabIC 4113