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Gujarat High Court judgments

35,376 judgments · page 625 of 1,769

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High Courts05 Aug 2013

Commissioner of Income Tax-I Vs ADI Artech Transducers (P.) Ltd.

Gujarat High Court · (2013) 219 TAXMAN 310

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High Courts05 Aug 2013

Pankajkumar A. Patel Vs Life Insurance Corporation of India and Ors

Gujarat High Court · (2013) 3 GLR 2674

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High Courts05 Aug 2013Partly Allowed

Gulam Rahimuddin Malek and Another Vs Manilal Makkanbhai Solanki and Another

Gujarat High Court · (2014) 2 ACC 179

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High Courts05 Aug 2013Dismissed

Abdul Vs State of Gujarat

Gujarat High Court · (2014) 2 DMC 46

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High Courts05 Aug 2013Partly Allowed

Chandrakala Kamlesh Patel Vs 3rd Additional Sr. Civil Judge and Additional Chief Judicial and 4 Ors.

Gujarat High Court · (2014) 1 DMC 550

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High Courts05 Aug 2013Partly Allowed

Firozbhai Hussainbhai Sindha Vs Kalubhai Samsherbhai Parmar and Others

Gujarat High Court · (2014) 1 ACC 667

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High Courts01 Aug 2013Allowed

Lalji Kanaji Thakore Vs State of Gujarat

Gujarat High Court · (2014) CriLJ 981

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High Courts01 Aug 2013Dismissed

Oil and Natural Gas Corporation Ltd. and Another Vs Prahladbharti Purnabharti Gosai and Others

Gujarat High Court · (2013) 4 LLJ 329

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High Courts01 Aug 2013

Bhathibhai @ Bhikho Chhotabhaisodha Parmar and Another Vs The State of Gujarat

Gujarat High Court · (2014) 2 CCR 232

Penal Code, 1860 (IPC) — Section 114, 304, 323, 343, 504
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High Courts01 Aug 2013

Javanbhai Farvatbhai Malivad Vs Mukesh Kumar Amrutlal Patel and Another

Gujarat High Court · (2014) 1 ACC 953

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High Courts01 Aug 2013Dismissed

Delhi Public School and Others Vs State of Gujarat and Others

Gujarat High Court · (2014) 1 GLR 11

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High Courts01 Aug 2013

Seenora Benzamin Cholkar Vs Benzamin Manase Cholkar

Gujarat High Court · (2014) 2 DMC 201

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High Courts31 Jul 2013Allowed

Kalapi Developers Vs Pratham Realty Pvt. Ltd.

Gujarat High Court · (2014) 2 GLR 992

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High Courts31 Jul 2013Allowed

Hadamatsinh Naharsinh Sisodiya Vs State of Gujarat and Others

Gujarat High Court · (2014) 1 GLH 285

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High Courts31 Jul 2013Allowed

Sonal Shreyansh Vasa Vs Shreyansh Hitenbhai Vasa

Gujarat High Court · (2013) 3 GLR 2759

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High Courts31 Jul 2013Dismissed

National Insurance Co. Ltd. Vs Legal Heirs of Decd. Ramilaben Rasilaben and Others

Gujarat High Court · (2014) 1 ACC 321

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High Courts30 Jul 2013Allowed

Babalabhai Tapubhai Khuman Vs State of Gujarat and Others

Gujarat High Court · (2014) 1 GLR 346

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High Courts30 Jul 2013

Rajput Naranbhai Jethabhai Vs State of Gujarat

Gujarat High Court · (2014) 2 CCR 112

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High Courts29 Jul 2013

General Motors India Pvt. Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2014) 360 ITR 527

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High Courts26 Jul 2013Partly Allowed

Manager, Ahmedabad Municipal Transport Service Vs Jani Dineshbhai Mohanlal and Others

Gujarat High Court · (2013) 139 FLR 510

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