High Courts17 Jul 2013Allowed
Waghela Bharatkumar Revabhai Vs District Primary Education Officer, Kutch-Bhuj and Others
Gujarat High Court · (2014) LabIC 710
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 627 of 1,769
High Courts17 Jul 2013Allowed
Rajesh Shantilal Adani Vs Special Director, Enforcement Directorate, Mumbai
Gujarat High Court · (2014) 1 GLR 819 : (2014) 26 GSTR 536
High Courts16 Jul 2013
State of Gujarat Vs Rajabhai Devrambhai Patel
Gujarat High Court · (2014) CriLJ 527 : (2014) 2 RCR(Criminal) 671
High Courts16 Jul 2013
Commissioner of Income Tax Vs Rajesh J. Desai
Gujarat High Court · (2013) 218 TAXMAN 113
High Courts15 Jul 2013Dismissed
Ramangiri Amritgiri Goswami Vs Government of Gujarat
Gujarat High Court · (2014) 1 GLR 862
High Courts15 Jul 2013Dismissed
Shera Ibrahimbhai Jamalbhai Vs Heirs of Jayantilal Fojalal Chokshi and Others
Gujarat High Court · (2014) 1 GLR 503
High Courts12 Jul 2013
N.L. Patel Vs Rajeshkumar Bhupendrabhai Rathod
Gujarat High Court · (2013) 4 LLJ 65
High Courts12 Jul 2013
Parmar Rameshbhai Bhemabhai Vs Director of Education and Others
Gujarat High Court · (2013) 3 GLR 2542
High Courts12 Jul 2013
Gujarat State Road Transport Corporation Vs Sisir Rajendrakumar Mishra (Minor), Through Krushnamurari and Others
Gujarat High Court · (2013) 3 GLR 2414
High Courts12 Jul 2013
Mayaben S. Desai Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 4604
High Courts11 Jul 2013Disposed Off
Shree Balaji Lumbers Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 346 ELT 554
High Courts11 Jul 2013Disposed Off
Surya Exim Limited Vs Siddhi Vinayak Dyeing and Printing Mills Private Limited
Gujarat High Court · (2013) 07 GUJ CK 0066
High Courts11 Jul 2013
Bharatsinh Chanubha Zala and Others Vs Hindustan Petroleum Corporation Ltd. and Another
Gujarat High Court · (2013) LLR 1077
High Courts11 Jul 2013
Shree Balaji Lumbers P. Ltd. Vs Union of India and Others
Gujarat High Court · (2013) 23 GSTR 338
High Courts10 Jul 2013
Janakray Harilal Purohit, (since deceased thro'' legal heirs) Vs Dean - M.P. Shah Medical College and 1 Another
Gujarat High Court · (2013) LLR 1256
High Courts09 Jul 2013Disposed Off
Executive Engineer and Others Vs Surendrakumar Ochhavlal Shah Since Decsd. Thru Legal Heirs
Gujarat High Court · (2013) 07 GUJ CK 0047
High Courts09 Jul 2013Allowed
Vaghjibhai S. Bishnoi Vs Income Tax Officer and 1 Another
Gujarat High Court · (2013) 07 GUJ CK 0043
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(1), 142, 143(1), 154
High Courts09 Jul 2013
Commissioner of Income Tax-1 Vs Neo Structo Construction Ltd.
Gujarat High Court · (2013) 218 TAXMAN 24
High Courts08 Jul 2013
Ahmedabad Municipal Corporation Vs Bharat Sanchar Nigam Ltd.
Gujarat High Court · (2014) 1 GLR 497
High Courts08 Jul 2013Dismissed
Dhiraj Lal @ Shankar Lal Thakker Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 Crimes 487