High Courts19 Aug 2013Allowed
Ushodaya Enterprises Pvt. Ltd. (Priya Food Division) and Another Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 182
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 624 of 1,769
High Courts16 Aug 2013
Yogeshwar Oil Industries Vs Pol World Pvt. Ltd. and Others
Gujarat High Court · (2014) 1 GLR 623
High Courts14 Aug 2013Partly Allowed
Gitaben Vinodrai Dave Vs Jilla Panchayat and Others
Gujarat High Court · (2014) 1 GLR 813 : (2013) LabIC 4363
High Courts14 Aug 2013Allowed
Ramsingbhai Bavlabhai Koli and Another Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 436
High Courts13 Aug 2013Dismissed
State of Gujarat and Another Vs Kanubhai Kantilal Rana
Gujarat High Court · (2014) 1 GLR 381
High Courts13 Aug 2013
Aditya Birla Insulators Vs Commissioner of Labour
Gujarat High Court · (2013) LabIC 4117 : (2013) 4 LLJ 122
High Courts13 Aug 2013Dismissed
Silkwala Dyeing and Printing Mills Vs Dipakbhai Piprodiya of Workers Union and Another
Gujarat High Court · (2014) 140 FLR 443
High Courts13 Aug 2013Partly Allowed
Dudabhai Dalabhai Gohil Vs State of Gujarat and Another
Gujarat High Court · (2014) CriLJ 125
High Courts13 Aug 2013Dismissed
Becharbhai Dhanrajbhai Anjana Vs State of Gujarat
Gujarat High Court · (2014) 1 GLR 872
High Courts12 Aug 2013
Commissioner of Income Tax (TDS) Vs Oil and Natural Gas Corporation (India) Ltd.
Gujarat High Court · (2014) 267 CTR 498 : (2013) 358 ITR 131 : (2014) 220 TAXMAN 187 : (2013) 218 TAXMAN 370
High Courts12 Aug 2013
Dilipbhai C. Nathvani Vs State of Gujarat and Others
Gujarat High Court · AIR 2013 Guj 292
High Courts08 Aug 2013Allowed
Shakti Bio Science Ltd. and Another Vs Assessment Officer, Gandhinagar and Others
Gujarat High Court · (2014) 1 GLR 545
High Courts08 Aug 2013
Commissioner of Central Excise and Customs Vs Anita Synthetics (P.) Ltd.
Gujarat High Court · (2014) 43 GST 19
High Courts07 Aug 2013
Amts Karmachari Sangh Vs Deputy Labour Commissioner and Another
Gujarat High Court · (2014) 141 FLR 452 : (2014) 2 GLH 182 : (2014) 1 GLR 402 : (2013) LabIC 4142 : (2013) 4 LLJ 157
High Courts06 Aug 2013
Commissioner of Income Tax Vs Honest Publicity
Gujarat High Court · (2014) 265 CTR 591
High Courts06 Aug 2013Dismissed
Vineetkumar Vinaichand Nawalkha and Another Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 407
High Courts05 Aug 2013
Jashmina Dilip Devda Vs State Appropriate Authority under P.N.D.T. Act and Another
Gujarat High Court · AIR 2014 Guj 28 : (2014) 1 GLH 265 : (2014) 1 GLR 99
High Courts05 Aug 2013
Manubhai Hargovanbhai Joshi Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 190
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(i)(ii)
High Courts05 Aug 2013Allowed
Shree Mahalaxmi Seeds and Others Vs State of Gujarat
Gujarat High Court · (2014) 1 GLR 319 : (2014) 2 RCR(Criminal) 869