COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 622 of 1,769

High Courts05 Sept 2013

Crop Life India Vs Super Industries

Gujarat High Court · (2014) 303 ELT 177

High Courts05 Sept 2013Dismissed

Sanjaykumar Thakorbhai Naik Vs Navsari Oil Products Pvt. Ltd. Co. and Others

Gujarat High Court · AIR 2014 Guj 117

High Courts05 Sept 2013Dismissed

Manojbhai @ Munno Jaysukhbhai Sitapara Vs State of Gujarat

Gujarat High Court · (2013) 09 GUJ CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376, 376(F)

High Courts05 Sept 2013

Claris Lifesciences Ltd. Vs Union of India

Gujarat High Court · (2013) 42 GST 180

High Courts05 Sept 2013Allowed

Jayendra Construction and Others Vs Rajkot Jilla Panchayat

Gujarat High Court · AIR 2014 Guj 137 : (2014) 1 GLR 292 : (2014) 2 RCR(Civil) 980

High Courts04 Sept 2013Allowed

Bhupendrabhai Mohanlal Daudia Vs Union of India and Others

Gujarat High Court · (2013) 09 GUJ CK 0044

High Courts04 Sept 2013Partly Allowed

Bhailo @ Dharmendra Savjibhai Makwan Koli Vs State of Gujarat

Gujarat High Court · (2013) 09 GUJ CK 0041

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 498(A)

High Courts04 Sept 2013

Dayaben Rameshbhai Vs State of Gujarat

Gujarat High Court · (2013) 09 GUJ CK 0034

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 374(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34

High Courts04 Sept 2013

Kutarbhai Keshlabhai Rathva Vs Assistant Geologist and Others

Gujarat High Court · (2014) 1 GLR 70

High Courts04 Sept 2013Dismissed

The State of Gujarat Vs Popatbhai Bhalabhai alias Bharabhai Bharwad

Gujarat High Court · (2014) CriLJ 107 : (2014) 2 GLH 136

High Courts03 Sept 2013Allowed

Thakor Narsangji Ablaji Vs State of Gujarat

Gujarat High Court · (2014) CriLJ 1252

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts03 Sept 2013Allowed

Bavla Nagarpalika Vs Collector

Gujarat High Court · (2014) 2 GLR 1091

High Courts03 Sept 2013

Swarupram Bhikhaji Raval Vs Anjanaben Maheshbhai Tailor

Gujarat High Court · (2014) 1 GLH 193

High Courts03 Sept 2013Allowed

Chirayushbhai B Patel Vs Jayeshbhai B Patel Proprietor-J.B. Construction and 1 Another

Gujarat High Court · (2013) 09 GUJ CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts03 Sept 2013

Commissioner of Income Tax-I Vs Gautam Manubhai Amin

Gujarat High Court · (2013) 218 TAXMAN 319

High Courts02 Sept 2013

Anilkumar B. Patel Vs State of Gujarat and Another

Gujarat High Court · (2013) 3 GLR 2572

High Courts02 Sept 2013

Overseas Trading and Shipping Co. (P.) Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 219 TAXMAN 302

High Courts02 Sept 2013Dismissed

Bhimabhai Danabhai Rathod Bharwad Vs State of Gujarat and Others

Gujarat High Court · (2014) 1 GLR 354

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 300, 302, 395

High Courts02 Sept 2013Partly Allowed

Galjibhai Haribhai Gurjar (Adivasi) Vs State of Gujarat

Gujarat High Court · (2013) 09 GUJ CK 0033

Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 504

High Courts02 Sept 2013Partly Allowed

Raghnathbhai Premabhai Patel Vs State of Gujarat

Gujarat High Court · (2013) 09 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 106, 11Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A, 498A