High Courts16 Sept 2013Dismissed
N.K. Gandhi Vs Central Bank of India and Others
Gujarat High Court · (2013) 09 GUJ CK 0029
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 621 of 1,769
High Courts16 Sept 2013Dismissed
Keshod Municipality Vs Mulubhai Jiva Garchar and Others
Gujarat High Court · (2014) 140 FLR 263 : (2013) 4 LLJ 272
High Courts13 Sept 2013Dismissed
Sureshbhai Vs State of Gujarat
Gujarat High Court · (2014) 1 GLR 898
High Courts13 Sept 2013Allowed
Neha Bina Ramani Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 119
High Courts13 Sept 2013Dismissed
Bank PD Baroda Tho'' It''s Authorised Officer Vs Baradraj Kuspatraj Singhavi and Others
Gujarat High Court · (2013) 09 GUJ CK 0028
High Courts13 Sept 2013Allowed
Khant Dhanjibhai Ghusabhai Sarvaiya Vs State of Gujarat
Gujarat High Court · (2014) CriLJ 278 : (2014) 1 GLH 424
High Courts13 Sept 2013
Suo Motu Vs Gujarat High Court Advocates Association
Gujarat High Court · (2014) 2 GLH 8
High Courts13 Sept 2013
State of Gujarat Vs Ruparel Plastics (P.) Ltd.
Gujarat High Court · (2014) 44 GST 556
High Courts12 Sept 2013
R.G. Scrap Traders Vs State of Gujarat
Gujarat High Court · (2014) 44 GST 603
High Courts12 Sept 2013
Mahammad Kabir Sha Vs State of Gujarat
Gujarat High Court · (2013) 09 GUJ CK 0035
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 504
High Courts11 Sept 2013
Karmacharinagar Co-Op. Housing Society Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2682
High Courts11 Sept 2013Partly Allowed
Sivram Shripat Gambhir Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 305
High Courts06 Sept 2013
State of Gujarat Vs Chemoil Adani Pvt. Ltd.
Gujarat High Court · (2014) 45 GST 159 : (2014) 68 VST 117
High Courts06 Sept 2013
State of Gujarat Vs Karnavati Veneers Pvt. Ltd.
Gujarat High Court · (2014) 68 VST 375
High Courts06 Sept 2013Dismissed
Shabirbhai Jivaji Vs Executive Engineer, Paschim Gujarat Vij Co. Ltd.
Gujarat High Court · (2013) 09 GUJ CK 0042
High Courts06 Sept 2013
State of Gujarat Vs Dresser Rand India Pvt. Ltd.
Gujarat High Court · (2014) 69 VST 423
High Courts06 Sept 2013Dismissed
State of Gujarat Vs Lakha Ravji Sangada and Others
Gujarat High Court · (2013) 09 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 34, 504
High Courts06 Sept 2013Partly Allowed
Sheshram Shivbhajan Varma Vs State of Gujarat
Gujarat High Court · (2013) 09 GUJ CK 0025
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 374(2)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304II
High Courts06 Sept 2013Allowed
Amisha Chirag Shah Vs State of Gujarat
Gujarat High Court · (2014) 1 GLR 754