High Courts02 Sept 2013
Commissioner of Income Tax-I Vs Aditya Medisales Ltd.
Gujarat High Court · (2014) 266 CTR 98 : (2014) 362 ITR 600 : (2013) 218 TAXMAN 477
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 623 of 1,769
High Courts30 Aug 2013Dismissed
Raju @ Gendi Roopchand Krishnani Vs State of Gujarat and Another
Gujarat High Court · (2013) 08 GUJ CK 0036
Constitution of India, 1950 — Article 22Right to Information Act, 2005 — Section 8
High Courts30 Aug 2013Partly Allowed
Atsi Vs Dhiren Kiranbhai Shah and Another
Gujarat High Court · (2013) 08 GUJ CK 0032
Guardians and Wards Act, 1890 — Section 6
High Courts30 Aug 2013Dismissed
Hitendra Vrajlal Ashara (II) Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 646
High Courts30 Aug 2013Allowed
Hitendra Vrajlal Ashara (I) Vs State of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 635
High Courts29 Aug 2013Dismissed
State of Gujarat Vs Dhirajlal Naranbhai Patel
Gujarat High Court · (2014) CriLJ 2058
High Courts27 Aug 2013
Makwana Dineshbhai Jivanbhai Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2611 : (2013) LabIC 4560
High Courts27 Aug 2013Allowed
Shantaram Haribhai Jadav (Decd.) Through Shakuntala Shantaram and Others Vs Laxmanbhai Haribhai Jadav (Decd.) Through Legal Heirs and Others
Gujarat High Court · (2014) 1 GLR 683
High Courts26 Aug 2013Allowed
Ahir Harshurbhai Sajanbhai Vagh through P.O.A. Vs State of Gujarat and Others
Gujarat High Court · (2014) 1 GLR 532
High Courts26 Aug 2013Disposed Off
Bharatkumar Ishwarlal Miterani and Others Vs Grishbhai Manubhai and Others
Gujarat High Court · (2014) 1 GLH 326
High Courts23 Aug 2013
National Insurance Co. Ltd. Vs Ranjanben Batukrai Bhatt and Others
Gujarat High Court · (2013) 4 LLJ 219
High Courts23 Aug 2013
Bhagirath Baldevbhai Patel and Others Vs Kantaben and Others
Gujarat High Court · (2014) 1 GLR 187
High Courts22 Aug 2013
Harshad J. Pabari Vs State of Gujarat and Others
Gujarat High Court · (2013) 3 GLR 2582
High Courts22 Aug 2013
Bank of India Vs Ghanshyambhai Muljibhai Patel
Gujarat High Court · (2014) 1 GLH 134
High Courts22 Aug 2013Dismissed
Charity Commissioner Vs Rajesh Shantilal Shah
Gujarat High Court · (2014) 1 GLR 886
High Courts21 Aug 2013
J.R. Steel Industries Vs Customs Excise and Service Tax Appellate Tribunal
Gujarat High Court · (2014) 43 GST 119 : (2014) 24 GSTR 600
High Courts21 Aug 2013
Kalptaru Land (Surat) Pvt. Ltd. Vs District Court, Surat Thro. Principal District Judge
Gujarat High Court · (2014) 1 GLH 239 : (2014) 1 GLR 486
High Courts19 Aug 2013Dismissed
Navinbhai Govindbhai Suthar Vs State of Gujarat
Gujarat High Court · (2013) 08 GUJ CK 0034
Penal Code, 1860 (IPC) — Section 363, 366, 375, 376, 376[2)[j)
High Courts19 Aug 2013Partly Allowed
Kanji Odhavji Patel and Others Vs State of Gujarat and Another
Gujarat High Court · AIR 2014 Guj 135