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Gujarat High Court judgments

35,376 judgments · page 620 of 1,769

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High Courts30 Sept 2013Partly Allowed

New India Assurance Co. Ltd. Vs Juwansinh Motibhai Parmar and Others

Gujarat High Court · (2013) 09 GUJ CK 0024

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High Courts30 Sept 2013Partly Allowed

New India Assurance Co. Ltd. Vs Leelaben Bharatbhai Prajapati and Others

Gujarat High Court · (2013) 09 GUJ CK 0023

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High Courts27 Sept 2013Dismissed

Heirs of Decd. Lalchanddas Gopaldas Vs Heirs of Decd. Shivkumar Ramparad Dave

Gujarat High Court · (2014) 2 GLH 168

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High Courts26 Sept 2013

Sima Metal Syndicate Vs State of Gujarat

Gujarat High Court · (2014) 70 VST 231

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High Courts26 Sept 2013

Oil and Natural Gas Corpn. Ltd. Vs State of Gujarat

Gujarat High Court · (2014) 43 GST 375

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High Courts26 Sept 2013

Tansukh @ Tanso Govindbhai Zapadia and Another Vs State of Gujarat

Gujarat High Court · (2014) 1 GLR 206

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High Courts25 Sept 2013

Kanubhai Virjibhai Vs State of Gujarat

Gujarat High Court · (2014) 1 GLR 655

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High Courts24 Sept 2013

Bharat A. Patel Vs Mahendrabhai Naranbhai Patel and Others

Gujarat High Court · (2014) 1 GLR 160

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High Courts24 Sept 2013

Samir Diamond Manufacturing Pvt. Ltd. Vs Assistant Commissioner, Employees'' Provident Fund and Another

Gujarat High Court · (2013) 139 FLR 1094 : (2014) LabIC 93 : (2013) 5 LLN 581 : (2013) LLR 1190

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High Courts24 Sept 2013

Commissioner of Income Tax-III Vs Pokhraj P. Doshi

Gujarat High Court · (2014) 223 TAXMAN 6

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High Courts23 Sept 2013

Kantaben Jayantilal Radadia Vs Paschim Gujarat Vij Co. Ltd. and Another

Gujarat High Court · (2014) 1 GLH 603

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High Courts23 Sept 2013Dismissed

Harkishan Sundarlal Virmani and Another Vs State of Gujarat and Another

Gujarat High Court · (2014) 1 GLR 582

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High Courts23 Sept 2013

M/s. Faze Three Limited Vs Employees'' Provident Fund Organisation

Gujarat High Court · (2013) 5 LLN 587 : (2013) LLR 1171

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High Courts19 Sept 2013Dismissed

Amrutbhai Hemabhai Patel Vs State of Gujarat

Gujarat High Court · (2014) 1 GLR 766

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High Courts19 Sept 2013Dismissed

Palabhai Vasrambhai Harijan (Parmar) Vs State of Gujarat

Gujarat High Court · (2014) 1 GLR 390

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High Courts19 Sept 2013

State of Gujarat Vs Swet Zink Ltd.

Gujarat High Court · (2014) 69 VST 429

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High Courts18 Sept 2013

Jagdish Enterprise P. Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2014) 1 GLH 541 : (2014) 24 GSTR 580

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High Courts17 Sept 2013

Makhmalsinh Vs State of Gujarat

Gujarat High Court · (2014) CriLJ 519

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High Courts17 Sept 2013

Mehulbhai Ramanbhai Patel Vs Gandhinagar Nagrik Co-op. Bank Ltd.

Gujarat High Court · (2014) 2 GLH 189

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High Courts17 Sept 2013

Commissioner of Income Tax Vs Rajshibhai Meramanbhai Odedra

Gujarat High Court · (2014) 222 TAXMAN 72

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