High Courts25 Jun 2013
Gujarat State Plastic Manufacturers Association Vs Deputy Director of Income Tax (Exemption)
Gujarat High Court · (2013) 359 ITR 516
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 630 of 1,769
High Courts25 Jun 2013Partly Allowed
Thakore Varvaji Talaji Vs Collector and District Magistrate
Gujarat High Court · (2014) 2 GLR 1122
High Courts25 Jun 2013
Commissioner of Income Tax-III Vs Gujarat Narmada Valley Fertilizers Co. Ltd.
Gujarat High Court · (2013) 358 ITR 323 : (2013) 218 TAXMAN 122 : (2013) 217 TAXMAN 114
High Courts25 Jun 2013Allowed
State of Gujarat Vs Jaysinh Ajitsinh Chauhan
Gujarat High Court · (2013) 3 GLR 2464
High Courts25 Jun 2013
Commissioner of Income Tax-I Vs Gujarat State Fertilizers and Chemicals Ltd.
Gujarat High Court · (2013) 217 TAXMAN 343
High Courts25 Jun 2013
Commissioner of Income Tax Vs Gujarat State Fertilizers and Chemicals Ltd.
Gujarat High Court · (2013) 217 TAXMAN 229
High Courts25 Jun 2013Dismissed
Shivkumar @ Lalo Ranjitsingh @ Jandusingh Rajput Vs State of Gujarat
Gujarat High Court · (2014) 2 Crimes 258 : (2013) 3 GLR 2440
High Courts24 Jun 2013
Gujarat Lease Financing Ltd. Vs Deputy Commissioner of Income Tax, Circle-4
Gujarat High Court · (2014) 360 ITR 496 : (2013) 219 TAXMAN 70
High Courts21 Jun 2013
State of Gujarat Vs Kalubhai Jivabhai Dungaria and Others
Gujarat High Court · (2013) CriLJ 4094 : (2014) 1 GLH 452 : (2014) 1 GLR 57
High Courts20 Jun 2013
K.C. and Sons Appliances P. Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 23 GSTR 175
Central Excises and Salt Act, 1944 — Section 11AB
High Courts20 Jun 2013Dismissed
Avaya Global Connect Ltd. and Another (Now AGC Networks Ltd.) Vs Union of India and Others
Gujarat High Court · (2014) 24 GSTR 163 : (2014) 67 VST 455
High Courts20 Jun 2013Dismissed
Lokhandwala Irfanbhai Hanifbhai Vs Dabhoi Mercantile Co-Operative Society Ltd.
Gujarat High Court · (2014) 1 GLR 786
High Courts19 Jun 2013
Sadanad Venkatdri Tumma Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2116
High Courts19 Jun 2013Dismissed
Divisional Controller, Gujarat State Road Transport Corporation Vs Nasirkhan Sadhaji Malek
Gujarat High Court · (2013) LabIC 3479
High Courts19 Jun 2013
Arvind Ltd. Vs Union of India and Others
Gujarat High Court · (2014) 300 ELT 481 : (2013) 22 GSTR 419
High Courts19 Jun 2013Allowed
Manager, Gujarat Industrial Development Corporation Vs Revabhai Maganbhai Patel
Gujarat High Court · (2014) 1 GLR 149 : (2014) LabIC 670
High Courts18 Jun 2013
Shreyas Ratilal Shah Vs Chistiya Khankah (Dargah) Kabrastan and Masjid Public and Another
Gujarat High Court · (2013) 3 GLR 2407
High Courts18 Jun 2013
Mansurbhai Rambhai Bhua and Others Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 1902 : (2013) 4 RCR(Criminal) 817
High Courts17 Jun 2013
Amul Research and Development Association Vs Income Tax Officer
Gujarat High Court · (2013) 262 CTR 49 : (2013) 359 ITR 549