High Courts12 Jun 2013Allowed
Kohinoor Hosiery House and Others Vs Prabhunagar Co-Op. Housing Scoi. Ltd. and Others
Gujarat High Court · (2013) 06 GUJ CK 0030
Gujarat Co-operative Societies Act, 1961 — Section 107, 107(3), 108, 111, 114
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 632 of 1,769
High Courts11 Jun 2013Dismissed
Arjunbhai Ramchandra Parte Vs State of Gujarat
Gujarat High Court · (2013) 3 GLR 2479
High Courts11 Jun 2013
Rajesh Chandrakant Majmudar Vs Rekhaben Rajeshbhai Majmudar
Gujarat High Court · (2013) 3 GLR 2257
High Courts11 Jun 2013Dismissed
Yogesh K. Shah and 1 Another Vs Dilipbhai K. Shah and 4 Others
Gujarat High Court · (2013) 121 SCL 6
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Companies Act, 1956 — Section 10, 10GB, 9Constitution of India, 1950 — Article 226, 227
High Courts10 Jun 2013Dismissed
Paresh @ Abdulrazak Vedprakash Vs State of Gujarat and Others
Gujarat High Court · (2013) 06 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 427(2)Penal Code, 1860 (IPC) — Section 302, 379, 406, 419, 420
High Courts10 Jun 2013
Crompton Greaves Ltd. Vs Supreme Corporation and 1 Another
Gujarat High Court · (2013) 06 GUJ CK 0044
Gujarat Sales Tax Act, 1969 — Section 60
High Courts10 Jun 2013
Upleta Nagar Palika Vs Manjulaben Shamjibhai Vaghela
Gujarat High Court · (2013) 06 GUJ CK 0042
High Courts10 Jun 2013Dismissed
Jyotindrabhai Mohanbhai Modi and 1 Another Vs Rajesh @ Rajubhai Mohanlal Modi and 12 Others
Gujarat High Court · (2013) 3 GLR 2545
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16Constitution of India, 1950 — Article 226, 227
High Courts10 Jun 2013Allowed
Vora Sharifbhai Mahamadbhai Vs State of Gujarat and 1 Another
Gujarat High Court · (2013) 06 GUJ CK 0029
Limitation Act, 1963 — Section 5
High Courts10 Jun 2013Dismissed
Gujarat State Cottage Inds. and Co. Vs State of Gujarat and 2 Other
Gujarat High Court · (2013) 06 GUJ CK 0026
Gujarat Civil Services Pay Rules, 1969 — Rule 28
High Courts10 Jun 2013Dismissed
N.S. Joshi and 15 Others Vs Principal District Judge and Others
Gujarat High Court · (2013) 06 GUJ CK 0025
Constitution of India, 1950 — Article 118, 13(3), 14, 145, 145(1)
High Courts10 Jun 2013Allowed
Gangji Dadubhai Chande Vs State of Gujarat and 3 Other
Gujarat High Court · (2013) 06 GUJ CK 0022
Gujarat Civil Services Pay Rules, 1969 — Rule 2(2)(d)
High Courts10 Jun 2013Allowed
Rasiklal Labhubhai Sayani Vs State of Gujarat and 3 Other
Gujarat High Court · (2013) 06 GUJ CK 0009
Constitution of India, 1950 — Article 226
High Courts10 Jun 2013
Anjalee Exim Pvt. Ltd. Vs Dy. Commissioner of Respondent
Gujarat High Court · (2013) 217 TAXMAN 89
Income Tax Act, 1961 — Section 10, 260A, 73, 73(1)
High Courts10 May 2013Allowed
L.M. Makwana Vs High Court of Gujarat and Another
Gujarat High Court · (2014) 1 GLR 455
High Courts10 May 2013Dismissed
New India Insurance Co. Vs Bhaviniben and Others
Gujarat High Court · (2013) 05 GUJ CK 0056
Motor Vehicles Act, 1988 — Section 173
High Courts10 May 2013
Induben Laxmanbhai Dudakhiya Vs Bharat Petroleum Corporation Limited and Others
Gujarat High Court · (2013) 05 GUJ CK 0039
Constitution of India, 1950 — Article 12, 14, 19, 226Specific Relief Act, 1963 — Section 14(1)(c), 14(1)(e)
High Courts10 May 2013
Forest Office and 1 Vs Naginbhai Khushalbhai Patel and 4
Gujarat High Court · (2013) 05 GUJ CK 0035
Forest Act, 1927 — Section 52, 62, 74
High Courts10 May 2013Allowed
Zala Arjunsinh Bhojaji and 3 Vs Special Land Acquisition Officer
Gujarat High Court · (2013) 05 GUJ CK 0027
Land Acquisition Act, 1894 — Section 11, 12, 17, 18, 19
High Courts10 May 2013Allowed
Komalkant F. Sharma and Another Vs Mansukhbhai K. Shah and Others
Gujarat High Court · (2014) 1 GLR 127