High Courts21 Mar 2013
Commissioner of Income Tax Vs Swaminarayan Vijay Carry Trade (P.) Ltd.
Gujarat High Court · (2013) 215 TAXMAN 610
Income Tax Act, 1961 — Section 260(A)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 643 of 1,769
High Courts21 Mar 2013
Taj Haberdashery Products Pvt. Ltd. Vs Union of India
Gujarat High Court · (2014) 303 ELT 428
High Courts20 Mar 2013
Hasmukhlal Jekishandas and Others Vs Amrutlal Nanabhai and Others
Gujarat High Court · (2013) 2 GLR 1830
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 42, 43, 44, 6
High Courts20 Mar 2013Allowed
Mitual Vinodray Savanl Vs Chief Engineer, CVO and Others
Gujarat High Court · (2013) 137 FLR 1095 : (2013) LLR 640
High Courts20 Mar 2013
Lathia Industrial Supplies Co. P. Ltd. and Others Vs Commissioner (Appeal-I) and Another
Gujarat High Court · (2013) 20 GSTR 439 : (2013) 40 STT 143
Constitution of India, 1950 — Article 226
High Courts20 Mar 2013Allowed
Mitul Vinodray Savani Vs Chief Engineer and CVO and 3 Others
Gujarat High Court · (2013) 3 LLJ 480 : (2013) 5 LLN 591
High Courts20 Mar 2013
Commissioner of Income Tax-I Vs Cadila Healthcare Ltd.
Gujarat High Court · (2013) 263 CTR 686 : (2013) 214 TAXMAN 672
Income Tax Act, 1961 — Section 14A, 32(1)(ii), 35, 35(1), 35(2AB)
High Courts19 Mar 2013
Shital Popatlal Pandya Vs Vice-Chancellor, Gujarat University and Others
Gujarat High Court · (2013) 2 GLR 1745
High Courts19 Mar 2013
Asian Ganito India Limited and Another Vs State of Gujarat and Others
Gujarat High Court · (2013) 63 VST 262
Gujarat Value Added Tax Act, 2003 — Section 11(3)(b), 32, 73, 73(4)
High Courts19 Mar 2013
Gulam Maiyuddin Fakir Mahmad and Others Vs Haseenabibi Jamalji Chaktachetwala
Gujarat High Court · (2013) 3 GLR 1998
High Courts18 Mar 2013Dismissed
Jamnagar Rajkot Gramin Bank Officers'' Association (Now Saurash and 1) Vs Saurashtra Gramin Bank and Others
Gujarat High Court · (2013) 139 FLR 153 : (2013) 3 LLN 630 : (2013) LLR 806
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 12Industrial Disputes Act, 1947 — Section 9A, 9A
High Courts18 Mar 2013Partly Allowed
State of Gujarat Vs U.D. Khatri
Gujarat High Court · (2013) 2 GLR 1634 : (2013) LabIC 2770
Constitution of India, 1950 — Article 227Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 9(22)(c)(d)
High Courts15 Mar 2013Dismissed
Doliben Kantilal Patel Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1289
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 190, 397, 397(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 465
High Courts14 Mar 2013
M.G. Pai Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 1465 : (2013) LabIC 2733
Constitution of India, 1950 — Article 226, 311Fundamental Rules — Rule 56(j)
High Courts14 Mar 2013Allowed
State of Gujarat and Another Vs Vinodrai Prabhashaner Vyas
Gujarat High Court · (2013) LabIC 3468
High Courts14 Mar 2013Disposed Off
Ravi Pharmaceuticals (P.) Ltd. Vs Union of India
Gujarat High Court · (2013) 40 STT 285
Constitution of India, 1950 — Article 226
High Courts14 Mar 2013Dismissed
Jitendra Kantilal Patel Vs State of Gujarat and Another
Gujarat High Court · (2013) 2 GLR 1800
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 210, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts14 Mar 2013
Shankerbhai Ganeshbhai Chaudhary Vs Principal, Shree N.K.T. Jalaram Vidyalaya and Others
Gujarat High Court · (2013) 139 FLR 974 : (2013) 3 GLR 2122 : (2013) LabIC 3992
High Courts14 Mar 2013
Gujarat Electricity Board and Another Vs Ahir Bhimshi Mepa through Poa Ramshi Mepa Ahir
Gujarat High Court · AIR 2013 Guj 281