High Courts28 Jan 2014
Commissioner of Income Tax Vs Indu Nissan Oxo Chemical Industries Ltd.
Gujarat High Court · (2014) 367 ITR 104
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 590 of 1,769
High Courts28 Jan 2014Disposed Off
Shree Yogkshem Foundation for Human Dignity Vs State of Gujarat 2 and Others
Gujarat High Court · (2014) 3 GLR 1867
Bombay Police Act, 1951 - Section 33Constitution of India, 1950 - Article 19 19(1)(d) 21 226
High Courts27 Jan 2014
Commissioner of Income Tax Vs Nirma Ltd.
Gujarat High Court · (2014) 367 ITR 12 : (2015) 229 TAXMAN 577
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
High Courts24 Jan 2014Partly Allowed
Yusufbhai Hatimbhai Kachwala Vs Municipal Commissioner
Gujarat High Court · (2014) 3 GLH 472 : (2014) 2 GLR 985
Constitution of India, 1950 — Article 10, 14, 16, 21, 226
High Courts24 Jan 2014Dismissed
Hitubha Chandrasinh Zala Vs State of Gujarat and Another
Gujarat High Court · (2014) 01 GUJ CK 0123
Constitution of India, 1950 - Article 226
High Courts24 Jan 2014Dismissed
Jayantilal Gokaldas Thakrar and 6 Others Vs Secretary, Revenue Department and Another
Gujarat High Court · (2014) 01 GUJ CK 0105
Constitution of India, 1950 - Article 226 227
High Courts24 Jan 2014Dismissed
State of Gujarat Vs Saburbhai Umalabhai Mavi
Gujarat High Court · (2014) 141 FLR 460
Industrial Disputes Act, 1947 — Section 2(j), 25F, 25G
High Courts24 Jan 2014Disposed Off
In Re: Anil Hospitality Ventures Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0055
Companies Act, 1956 - Section 391 392 393 394
High Courts24 Jan 2014Partly Allowed
General Manager Vs Mafabhai Gandabhai Vanand and Another
Gujarat High Court · (2014) 01 GUJ CK 0053
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 10 17 35 35(3) 36(2)
High Courts24 Jan 2014Allowed
Employees State Insurance Corp. Vs M J. Textile-Proprietor-Malar J. Shah 2 and Others
Gujarat High Court · (2014) 01 GUJ CK 0043
Civil Procedure Code, 1908 (CPC) - Section 80 96Employees State Insurance Act, 1948 - Section 54A 55A 68 70 74 74
High Courts24 Jan 2014Disposed Off
Special Land Acquisition Officer 2 and Others Vs Chandrasinh Nagjibava Poa Ajitsinh Najibava
Gujarat High Court · (2014) 01 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 11 11(1) 18 4 54
High Courts24 Jan 2014Dismissed
Reliance Industries Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 2014 Guj 113 : (2014) 2 GLR 1749 : (2014) 4 RCR(Civil) 986
Bombay Stamp Act, 1958 — Section 33
High Courts24 Jan 2014Dismissed
Registrar, Births-Death Department Vs State of Gujarat and Another
Gujarat High Court · AIR 2014 Guj 112
High Courts23 Jan 2014
CIT Vs Gujarat Co-op. Milk Marketing Fed. Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0153
Income Tax Act, 1961 - Section 11, 12, 12(3), 12A, 80G
High Courts23 Jan 2014
Commissioner of Income Tax Vs Kajal Exports
Gujarat High Court · (2014) 362 ITR 328
High Courts23 Jan 2014Dismissed
District Panchayat and Another Vs Malek Sikandarkhan Kamubha
Gujarat High Court · (2014) 01 GUJ CK 0120
Industrial Disputes Act, 1947 - Section 25F 25G 25H
High Courts23 Jan 2014Allowed
Asia Brown Bowery Ltd. and Another Vs Presiding Officer and Another
Gujarat High Court · (2014) 01 GUJ CK 0119
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts23 Jan 2014Dismissed
Gangadhara Sahakari Kelavani Mandal Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0118
High Courts23 Jan 2014Allowed
Deputy Executive Engineer Vs Vaghela Bhalabhai Bahubhai
Gujarat High Court · (2014) 01 GUJ CK 0107
High Courts23 Jan 2014
Commissioner of Income Tax Vs Gujarat Co-op. Milk Marketing Federation Ltd.
Gujarat High Court · (2014) 226 TAXMAN 37