High Courts31 Jan 2014Disposed Off
In Re: Gujarat Road and Infrastructure Company Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0037
Companies Act, 1956 - Section 100 100 101 101 101(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 589 of 1,769
High Courts31 Jan 2014Dismissed
Govabhai Nagjibhai Rabari Vs State of Gujarat
Gujarat High Court · (2014) 01 GUJ CK 0035
Constitution of India, 1950 - Article 14 21 226Criminal Procedure Code, 1973 (CrPC) - Section 268 389(1)Penal Code, 1860 (IPC) - Section 302
High Courts31 Jan 2014
Abdulsattar R. Mansuri Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 426 : (2014) 3 GLR 2292
Constitution of India, 1950 — Article 226, 311(2)
High Courts31 Jan 2014
Daxaben Patel Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 14
Constitution of India, 1950 — Article 104, 105, 19(2), 21, 32Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts31 Jan 2014Allowed
Jignesh @ Jigo Hasmukhbhai Rana Vs Commissioner of Police and Others
Gujarat High Court · (2014) 01 GUJ CK 0023
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 379 411 413
High Courts31 Jan 2014Partly Allowed
Adivasi Vividh Vahan Vayvhar Majoor Kamdar(Bhandhkam) Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0022
High Courts31 Jan 2014
Divisional Controller Vs Devji Mesurbhai Chavda and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0021
High Courts31 Jan 2014Partly Allowed
Bidaliben Kalabhai Makwana and 1 Another Vs Parsingbhai Kidiabhai Dindor and 3 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0018
High Courts30 Jan 2014Allowed
Bachubhai N. Patel Vs State of Gujarat
Gujarat High Court · (2014) LabIC 1750
Penal Code, 1860 (IPC) — Section 120(B), 466, 468, 471
High Courts30 Jan 2014
Gujarat Narmada Valley Fertilizers and Chemicals Ltd. Vs Commissioner of Customs
Gujarat High Court · (2014) 305 ELT 72 : (2014) 44 GST 128 : (2014) 25 GSTR 585
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111(d), 111(m), 112(a), 11A, 18
High Courts30 Jan 2014
Panchhiji Hiraji Vanzara Vs Mahadevbhai Mansangbhai
Gujarat High Court · (2014) 3 ACC 779 : (2015) ACJ 1349 : (2015) 2 AnWR 671
High Courts30 Jan 2014Allowed
Praveen Kumar Agarwal Vs State of Gujarat
Gujarat High Court · (2014) 01 GUJ CK 0081
Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 173 173(8) 174Penal Code, 1860 (IPC) - Section 306 498 498A
High Courts30 Jan 2014Partly Allowed
Aueshabibi Gulamhussain 9 and Others Vs Addl. Land Acq. Officer and Another
Gujarat High Court · (2014) 01 GUJ CK 0039
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 18 23 23(1-A) 23(2) 28
High Courts29 Jan 2014Dismissed
Dr. Natverlal Maganlal Patel and Others Vs Anand Agricultural University Anand and 1 Another
Gujarat High Court · (2014) 3 GLR 2118
Constitution of India, 1950 - Article 226
High Courts29 Jan 2014
Thakor Anaraji Dhudaji Vs State of Gujarat
Gujarat High Court · AIR 2014 Guj 169
Constitution of India, 1950 — Article 226
High Courts29 Jan 2014Dismissed
Regional Director ESIC and Another Vs Hansaben Alias Ashaben Bharat-Bhai
Gujarat High Court · (2014) 01 GUJ CK 0051
Employees State Insurance Act, 1948 - Section 2(8) 3(1) 82 82(2)Workmens Compensation Act, 1923 - Section 3
High Courts28 Jan 2014
CIT Vs Bharat G. Patel
Gujarat High Court · (2014) 01 GUJ CK 0150
Income Tax Act, 1961 — Section 142, 143, 143(2), 143(3), 158BC
High Courts28 Jan 2014
Commissioner of Income Tax Vs Diptiben P. Patel
Gujarat High Court · (2014) 362 ITR 325
High Courts28 Jan 2014
Newton Engineering and Chemicals Ltd. Vs Union of India
Gujarat High Court · (2014) 310 ELT 494
High Courts28 Jan 2014Allowed
Girish Bhagwatprasad Huf through Karta and Manager Aastik and Another Vs Industrial Development Bank of India Ltd. (IDBI Ltd.) and Others
Gujarat High Court · (2014) 120 CLA 244
Companies Act, 1956 - Section 10 155 2(11) 391 441Constitution of India, 1950 - Article 137 226 32Contract Act, 1872 - Section 148 155 160 163 169